Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 22] [Entire Act] Union of India - Subsection Section 22(a) in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 (a)by tendering the notice or order or sending it by registered post to the person for whom it is intended or to his agent;
