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State of Uttar Pradesh - Section

Section 190 in The General Rules (Civil), 1957

190. Lists to be stitched into books.

- As soon as the examination of the records in each bundle is completed, the lists (Form Nos. 15 to 18) which accompanied the bundle shall be stitched into a file book, and ordinarily at the end of the calendar year the lists of each class of the records shall be separately bound up for each court, so as to constitute register of decided cases. Ho other register of decided cases shall be kept in the record-room.If in any calendar year the number of sheets in any list is too small the list may be bound up at the end of 2 to 5 calendar years as convenient.