Section 13(1)(iii) in The Delhi Apartment Ownership Act, 1986

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Union of India - Subsection

Section 13(1)(iii) in The Delhi Apartment Ownership Act, 1986

(iii)a set of floor plans of the multi-storeyed building showing the lay-out and location, number of apartments and bearing a verified statement of an architect certifying that it is an accurate copy of the portions of the plans of the building as filed with, and approved by, the local authority within the jurisdiction of which the building is located,

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Union of India - Subsection

Section 13(1)(iii) in The Delhi Apartment Ownership Act, 1986