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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2) in Hyderabad City Police Act, 1348F

(2)Employees of the Police to have general permission to enter such places:- The Police shall have the power to enter every such public place of amusement, meeting or assembly without obstruction for the purpose of giving effect to or carrying out the provisions of Sub-section (1) of this section and every direction given thereunder.