Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act] Union of India - Subsection Section 254(2)(a) in The Cantonments Act, 2006 (a)to pave, with such materials and in such manner as he thinks fit, any courtyard, alley or passage between two or more buildings, or