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Bombay High Court

India Steel Works Ltd vs Sikkim Ferro Alloys Limited on 13 January, 2021

Author: A. K. Menon

Bench: A. K. Menon

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION


                             COMMERCIAL SUIT NO.631 OF 2019


India Steel Works Ltd.                            .. Plaintiff
         v/s.
Sikkim Ferro Alloys Ltd.                          .. Defendant



Mr. Ashish Gupta i/b. Lexim Associates for the plaintiff.

Mr. Ruchita Sankhe i/b. Unadkat & Co. for the defendant.



                                             CORAM : A. K. MENON, J.

DATED : 13TH JANUARY, 2021. P.C. :

1. Parties are yet to arrive at consent terms. They seek time.
2. Liberty to apply.

(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:

2021.01.14 12:03:32 +0530 1/1
34.coms-631-19.doc wadhwa