Bombay High Court
India Steel Works Ltd vs Sikkim Ferro Alloys Limited on 13 January, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO.631 OF 2019
India Steel Works Ltd. .. Plaintiff
v/s.
Sikkim Ferro Alloys Ltd. .. Defendant
Mr. Ashish Gupta i/b. Lexim Associates for the plaintiff.
Mr. Ruchita Sankhe i/b. Unadkat & Co. for the defendant.
CORAM : A. K. MENON, J.
DATED : 13TH JANUARY, 2021. P.C. :
1. Parties are yet to arrive at consent terms. They seek time.
2. Liberty to apply.
(A. K. MENON, J.) Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:
2021.01.14 12:03:32 +0530 1/1
34.coms-631-19.doc wadhwa