Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20A] [Entire Act] State of West Bengal - Subsection Section 20A(4) in The Rabindra Mukta Vidyalaya Act, 2001 (4)The President shall be the [President] of each of the Board of Studies and the Secretary to the Council shall be the Secretary thereto.
