(vi)[ in relation to the Union Territories of Dadra and Nagar Haveli and ] [Inserted by the Taxation Laws (Extension of Union Territories) Regulation, 1963 (w.e.f. 1.4.1963).][* * *] [ Omitted by Act 32 of 1994, Section 47 (w.e.f. 1.4.1995).] [Daman and Diu, the High Court at Bombay; and [Inserted by the Taxation Laws (Extension of Union Territories) Regulation, 1963 (w.e.f. 1.4.1963).]