Section 102(5)(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

[Cites 0, Cited by 0] [Section 102(5)] [Section 102] [Entire Act]

State of Haryana - Subsection

Section 102(5)(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(b)be connected with the arm of the soil pipe at a point not less than three and not more than twelve inches from the highest part of the trap, on that side of the water seal which is nearer to the soil pipe and in the direction of the now; and

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State of Haryana - Subsection

Section 102(5)(b) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965