Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] State of Karnataka - Subsection Section 63(2)(k) in Karnataka Agricultural Income-Tax Act, 1957 (k)as to all other matters expressly required or allowed by this Act to be prescribed.