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State of Tamilnadu - Section

Section 5 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

5. Classification of employees.

- The employees of the University shall be classified as follows:Group "A"Employees in the post on the scales of Pay, the minimum of which is Rs. 3,000 and above.Group "B"Employees in the post on the scales of pay, the minimum of which is Rs. 1,640 and above but below Rs. 3,000.Group "C"Employees in the posts on the scales of pay, the minimum of which is Rs. 775 and above but below Rs. 1,640.Group "D"Employees in the posts on the scales of pay, the minimum of which is below Rs. 775.