Patna High Court - Orders
United India Insurance Company vs Amita Chaudhary & Ors on 29 March, 2012
Author: Gopal Prasad
Bench: Gopal Prasad
Patna High Court MJC No.5252 of 2011 (2) dt.29-03-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.5252 of 2011
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United India Insurance Company
.... .... Petitioner/s
Versus
Amita Chaudhary & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ramchandra Lal Das
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
2 29-03-2012M.A No. 766 of 2009 is restored to its original file for reasons mentioned in the petition.
Hence the restoration petition is allowed.
m.p. (Gopal Prasad, J)