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Patna High Court - Orders

United India Insurance Company vs Amita Chaudhary & Ors on 29 March, 2012

Author: Gopal Prasad

Bench: Gopal Prasad

      Patna High Court MJC No.5252 of 2011 (2) dt.29-03-2012




                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Miscellaneous Jurisdiction Case No.5252 of 2011
                  ======================================================
                  United India Insurance Company
                                                                      .... .... Petitioner/s
                                                   Versus
                  Amita Chaudhary & Ors
                                                                     .... .... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    : Mr. Ramchandra Lal Das
                  For the Respondent/s     : Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE GOPAL PRASAD
                  ORAL ORDER

2   29-03-2012

M.A No. 766 of 2009 is restored to its original file for reasons mentioned in the petition.

Hence the restoration petition is allowed.

    m.p.                                          (Gopal Prasad, J)