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Punjab-Haryana High Court

Naranjan Singh vs Presiding Officer Industrial Tribunal ... on 28 September, 2018

Author: Shekher Dhawan

Bench: Shekher Dhawan

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH


                      CWP No.5492 of 2014

Naranjan Singh
                                                        ....Petitioner.

                             Versus

Presiding Officer, Industrial Tribunal,
Patiala and others
                                                        ...Respondents.


CORAM:         HON'BLE MR. JUSTICE SHEKHER DHAWAN



Present:       Mr. U.K. Shandilya, Advocate, with
               Mr. J.S. Jindu, Advocate, and
               Mr. Mayank Mathur, Advocate, for the petitioner.

               Mr. Hemant Bassi, Advocate
               for respondent No.2.

               Mr. Vishal Sodhi, Advocate
               for respondent No.3.

                             ****


SHEKHER DHAWAN, J.

For order, see CWP No.1343 of 2014-'Chanan Singh versus Presiding Officer, Industrial Tribunal, Patiala and others'.

(SHEKHER DHAWAN) JUDGE September 28, 2018.

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