Punjab-Haryana High Court
Naranjan Singh vs Presiding Officer Industrial Tribunal ... on 28 September, 2018
Author: Shekher Dhawan
Bench: Shekher Dhawan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.5492 of 2014
Naranjan Singh
....Petitioner.
Versus
Presiding Officer, Industrial Tribunal,
Patiala and others
...Respondents.
CORAM: HON'BLE MR. JUSTICE SHEKHER DHAWAN
Present: Mr. U.K. Shandilya, Advocate, with
Mr. J.S. Jindu, Advocate, and
Mr. Mayank Mathur, Advocate, for the petitioner.
Mr. Hemant Bassi, Advocate
for respondent No.2.
Mr. Vishal Sodhi, Advocate
for respondent No.3.
****
SHEKHER DHAWAN, J.
For order, see CWP No.1343 of 2014-'Chanan Singh versus Presiding Officer, Industrial Tribunal, Patiala and others'.
(SHEKHER DHAWAN) JUDGE September 28, 2018.
jitender 1 of 1 ::: Downloaded on - 07-10-2018 10:55:32 :::