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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2)(a) in The West Bengal Livestock Improvement Act, 1954

(a)If, on inspection, he is satisfied that the bull is fit for certification as an approved bull, he shall certify and brand the bull and also issue a notice in the prescribed manner calling upon the owner of the bull, if any, to file a claim within a specified period of time which shall not be less than fifteen days.