Himachal Pradesh High Court
Tushar Sharma & Anr. vs . State Bank Of India & Others on 7 January, 2023
Bench: Vivek Singh Thakur, Virender Singh
Tushar Sharma & anr. vs. State Bank of India & others CWP No. 6888 of 2022 .
07.01.2023 Present: Mr. Aanchal Sharma, Advocate, vice counsel for the petitioners.
Mr. Arvind Sharma, Advocate, for respondents No. 1 and 2.
None for respondents No. 3.
Dr. Lalit K. Sharma, Advocate, for respondent No. 4.
r to CWP No. 6888 & CMP No. 13834 of 2022 Respondent No. 3 is duly served, but there is no representation on its behalf, hence respondent No. 3 is proceeded against ex parte.
Dr. Lalit K. Sharma, Advocate, appears and filed memo of appearance on behalf of respondent No. 4. He prays for and is granted four weeks' time to file power of attorney and reply(ies) on behalf of respondent No. 4.
Reply(ies)on behalf of respondents No. 1 and 2, as prayed for be filed within four weeks. Rejoinder(s) to the reply(ies) be filed within four weeks thereafter.
List before the appropriate Division Bench in the third week of March, 2023.
( Vivek Singh Thakur ) Judge ( Virender Singh ) Judge 7th January, 2023 (virender) ::: Downloaded on - 07/01/2023 20:40:29 :::CIS