Delhi High Court - Orders
Springdales School vs Directorate Of Education on 12 May, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~ 246, 12 to 14, 27 to 29, 33 to 231, 247
* IN THE HIGH COURT OF DELHI AT NEW DELHI
246
+ W.P.(C) 42/2019
SPRINGDALES SCHOOL ..... Petitioner
Through: Ms.Diya Kapur, Adv.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB).
12
+ W.P.(C) 10573/2021 & CM APPL. 32609/2021
VISHWA BHARTI PUBLIC SCHOOL ..... Petitioner
Through: Mr.Shekhar Dasi, Advocate
versus
DIRECTOR OF EDUCATION & ORS. ..... Respondents
Through: None.
13
+ W.P.(C) 13728/2021, CM APPL. 43378/2021
ST. MARY S SCHOOL ..... Petitioner
Through: Mr. Shakh Chand Jaidwal with
Ms.Romy Chako, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 1 of 89
Signing Date:14.05.2022
17:42:28
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr.Sameer Vashisht, ASC for
GNCTD with Ms.Sanjana Nangia,
Advocate.
14
+ W.P.(C) 13914/2021, CM APPL. 43916/2021
NOTRE DAME SCHOOL ..... Petitioner
Through: Mr. Shakh Chand Jaidwal with
Ms.Romy Chako, Advocates.
Mr. K . P. Sunder Rao, Mr. Sanjeev
Kumar, Mr. Nimish Chib, Advocates.
versus
GOVT OF NCT OF DELHI ..... Respondent
Through: Mr.Gautam Narayan, ASC with
Ms.Asmita Singh, Advocate for DOE.
27
+ W.P.(C) 207/2021 & CM APPL.561/2021
NUTAN VIDYA MANDIR SENIOR
SECONDARY SCHOOL ..... Petitioner
Through: Mr.Sumit Kumar Khatri with
Ms.Priya, Advocates.
versus
THE GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
28
+ W.P.(C) 1875/2021 & CM APPLs.5446/2021, 10413/2021
CAMBRIDGE FOUNDATION SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Adovcates
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 2 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
29
+ W.P.(C) 822/2020
JAIN BHARTI MODEL SCHOOL ..... Petitioner
Through: Ms. Nidhi Gupta with Mr.Akhilesh
Kumar, Advocate.
versus
DIRECTORATE OF EDUCATION
OLD SECRETARIAT BUILDING ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.Mr.Siddharth K.Dwivedi,
Advocates.
33
+ W.P.(C) 1942/2020 & CM APPL.6801/2020
SPRING BALES PUBLIC SR. SEC. SCHOOL ..... Petitioner
Through: Mr.K.P.Sundar Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr.Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
34
+ W.P.(C) 3476/2020 & CM APPL.12337/2020
QUEEN'S CONVENT SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 3 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
35
+ W.P.(C) 6337/2020 & CM APPL. 22496/2020
MANAVA BHARATI INDIA INTERNATIONAL SCHOOL
..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
36
+ W.P.(C) 6571/2020 & CM APPL.22963/2020
GENERAL RAJ S SCHOOL AND ANR & ANR. ..... Petitioners
Through: Mr. Vedanta Varma, Mr. Vibhor
Kush and Mr. Shubhankar Coudhary,
Advocates
versus
GOVT OF NCT OF DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Shadan Farasat, ASC GNCTD
with Ms. Hafsa Khan and Mr. Bharat
Gupta, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 4 of 89
Signing Date:14.05.2022
17:42:28
37
+ W.P.(C) 10275/2020 & CM APPLs.32529-530/2020
ARMY PUBLIC SCHOOL DHAULA KUAN ..... Petitioner
Through: Mr.Santosh Kumar Pandey,
Advocate.
versus
GOVERNMENT OF NCT DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
38
+ W.P.(C) 1430/2019, CM APPL. 6559/2019
APEEJAY SCHOOL ..... Petitioner
Through: Mr. H. L. Tiku, Sr. Advocate with
Ms.Yashmeet Kaur, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
39
+ W.P.(C) 1543/2019, CM APPL. 7127/2019
PANACEA NATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 5 of 89
Signing Date:14.05.2022
17:42:28
40
+ W.P.(C) 1588/2019, CM APPL. 7324/2019
SARASWATI MODEL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Shadan Farasat, ASC GNCTD
with Ms. Hafsa Khan and Mr. Bharat
Gupta, Advocates.
41
+ W.P.(C) 2495/2019
FLORENCE PUBLIC SCHOOL ..... Petitioner
Through: Mr. K . P. Sunder Rao, Mr. Sanjeev
Kumar, Mr. Nimish Chib, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Shadan Farasat, ASC GNCTD
with Ms. Hafsa Khan and Mr. Bharat
Gupta, Advocates.
42
+ W.P.(C) 3114/2019
R. M. CONVENT SCHOOL ..... Petitioner
Through: Mr.K.P.Sundar Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr.Sanjeev Kumar, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 6 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
43
+ W.P.(C) 3120/2019
SAINT RAMAN SCHOOL ..... Petitioner
Through: Mr.K.P.Sundar Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr.Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advocates.
44
+ W.P.(C) 7710/2019
ASTER PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms.
Manveen Sachdeva,
Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 7 of 89
Signing Date:14.05.2022
17:42:28
45
+ W.P.(C) 8989/2019, CM APPL. 50778/2019
MAMTA MODERN SR. SEC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
46
+ W.P.(C) 8994/2019, CM APPL. 50903/2019
LAXMI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
47
+ W.P.(C) 9111/2019
MOUNT ABU PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 8 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
48
+ W.P.(C) 11439/2019, CM APPL. 47031/2019, CM APPL.
47032/2019
SUMERMAL JAIN PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
49
+ W.P.(C) 12361/2019, CM APPL. 50590/2019
SACHDEVA PUBLIC SCHOOL, ROHINI ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 9 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advocates.
50
+ W.P.(C) 12616/2019
KALKA PUBLIC SCHOOL ..... Petitioner
Through: Mr.K.P.Sundar Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr.Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
51
+ W.P.(C) 12622/2019
JEEVAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 10 of 89
Signing Date:14.05.2022
17:42:28
52
+ W.P.(C) 12628/2019
BAL STHALI PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
53
+ W.P.(C) 12654/2019, CM APPL. 51656/2019, CM APPL.
51657/2019
BHAI PARMANAND VIDYA MANDIR ..... Petitioner
Through: Mr. Kamal Gupta and Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 11 of 89
Signing Date:14.05.2022
17:42:28
54
+ W.P.(C) 12665/2019
DEV SAMAJ MODERN SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
55
+ W.P.(C) 12702/2019
ADARSH VIDYA NIKETAN ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
56
+ W.P.(C) 12703/2019
S D PUBLIC SECONDARY SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 12 of 89
Signing Date:14.05.2022
17:42:28
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
57
+ W.P.(C) 12790/2019
DELHI INTERNATIONAL SECONDARY SCHOOL.... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
58
+ W.P.(C) 12798/2019
ST. MARK'S GLOBAL SCHOOL (EARLIER KNOWN AS
BHANDARI MODERN PUBLIC SCHOOL) ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 13 of 89
Signing Date:14.05.2022
17:42:28
59
+ W.P.(C) 13381/2019, CM APPL. 54313/2019
HAPPY SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
60
+ W.P.(C) 527/2018
ARUN MODERN SR. SEC. PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Ms.Sheenu Priya and Mr.Sudhir
Kumar Shukla, Advocate with
Mr.Rishikesh Kumar for the DEO.
61
+ W.P.(C) 532/2018
BAL NIKETAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 14 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
62
+ W.P.(C) 533/2018
ANGLO INDIAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
63
+ W.P.(C) 1642/2018
THE INDIAN SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 15 of 89
Signing Date:14.05.2022
17:42:28
64
+ W.P.(C) 2089/2018
SHAHEED BISHEN SINGH MEMORIAL SENIOR SECONDARY
SCHOOL ..... Petitioner
Through: None.
versus
DIRECTORATE OF EDUCATION AND ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
65
+ W.P.(C) 2742/2018
AADHARSHILA VIDYA PEECH ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
66
+ W.P.(C) 5904/2018
SALWAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 16 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
67
+ W.P.(C) 6217/2018, CM APPL. 24000/2018
RISHABH PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
68
+ W.P.(C) 6275/2018, CM APPL. 24210/2018
NEW GREEN FIELD SCHOOL ..... Petitioner
Through: Mr. Pranav Rishi and Mr. Mridul
Kashyap, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
69
+ W.P.(C) 6289/2018, CM APPL. 24231/2018
NEW GREEN FIELD SCHOOL ..... Petitioner
Through: Mr. Pranav Rishi and Mr. Mridul
Kashyap, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 17 of 89
Signing Date:14.05.2022
17:42:28
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
70
+ W.P.(C) 6845/2018, CM APPL. 26005/2018, CM APPL. 47449/2018
ST. MARK'S SENIOR SECONDARY PUBLIC SCHOOL JANAN
PURI AND ORS ..... Petitioners
Through: Ms. Avantika Manohar, Advocates.
Mr. Vedanta Varma, Mr. Vibhor
Kush and Mr. Shubhankar Coudhary,
Advocates
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
71
+ W.P.(C) 6965/2018, CM APPL. 28406/2018
APEEJAY SCHOOL ..... Petitioner
Through: Mr. H. L. Tiku, Sr. Advocate with
Ms.Yashmeet Kaur, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 18 of 89
Signing Date:14.05.2022
17:42:28
Advocates.
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
72
+ W.P.(C) 6978/2018
HAPPY ENGLISH SCHOOL (NO. 2) ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
73
+ W.P.(C) 6992/2018
SACHDEVA PUBLIC SCHOOL, PITAMPURA ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
74
+ W.P.(C) 6993/2018
NALANDA MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 19 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. V.K. Dahiya, L.A. for DOE.
Ms. Kanchan Pandey, Legal Assistant
for DOE, GNCTD.
75
+ W.P.(C) 9098/2018, CM APPL. 35118/2018
AMITY INTERNATIONAL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
Mr. Amitesh Kumar, Ms. Binisha
Mohanty and Ms.Priti Kumari, Advs.
versus
DIRECTORATE OF EDUCATION AND ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
76
+ W.P.(C) 11752/2018, CM APPL. 45522/2018, CM APPL.
45523/2018
NAVJEEVAN ADARSH PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 20 of 89
Signing Date:14.05.2022
17:42:28
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
77
+ W.P.(C) 11855/2018, CM APPL. 45920/2018
PRESIDIUM SCHOOL, ASHOK VIHAR ..... Petitioner
Through: Mr. Ravi Chawla with Mr. Ameesh
Kumar Upadhyay
versus
GOVT. OF N.C.T OF DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
78
+ W.P.(C) 13673/2018
ST. MARK'S GIRLS SENIOR SECONDARY SCHOOL
..... Petitioner
Through: Ms. Awantika Mandhar, Advocate.
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
79
+ W.P.(C) 4018/2017 & CM APPL. 17708/2017
MATER DEI SCHOOL ..... Petitioner
Through: Mr. Shakh Chand Jaidwal with
Ms.Romy Chako, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 21 of 89
Signing Date:14.05.2022
17:42:28
versus
GNCT OF DELHI AND ORS. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
80
+ W.P.(C) 5221/2017 & CM APPL. 4786/2018
BHARTIYA VIDYA BHAVAN MEHTA VIDYALAYA
..... Petitioner
Through: Mr. Anil Kher, Sr. Adv. with Mr.
Kunal Kher, Adv.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
81
+ W.P.(C) 5239/2017
NEW ERA PUBLIC SCHOOL ..... Petitioner
Through: None.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 22 of 89
Signing Date:14.05.2022
17:42:28
GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
82
+ W.P.(C) 5270/2017
SANSKRITI SCHOOL ..... Petitioner
Through: Mr.Srijan Sinha, Mr.Parul Dhruvey
and Mr.Naveen Soni, Advocates
versus
DIRECTORATE OF EDUCATION (ACT-1 BRANCH)
..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
83
+ W.P.(C) 5288/2017
SETH BHAGWAN DASS SENIOR SECONDARY PUBLIC
SCHOOL & ANR. ..... Petitioner
Through: Mr.Ankit Jain and Mr.Abhay P.Singh,
Advocates
versus
GOVT OF NCT AND ORS. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 23 of 89
Signing Date:14.05.2022
17:42:28
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
84
+ W.P.(C) 5313/2017
MANAV MANGAL PUBLIC SCHOOL ..... Petitioner
Through: None.
versus
DIRECTOR OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
85
+ W.P.(C) 5314/2017 & CM APPL. 46025/2017
RAJ MODERN SENIOR SECONDARY PUBLIC SCHOOL
..... Petitioner
Through: None.
versus
DIRECTOR OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 24 of 89
Signing Date:14.05.2022
17:42:28
Bansal and Ms. Aishwarya Sharma,
Advovcates.
86
+ W.P.(C) 5503/2017
RUKMANI DEVI JAIPURIA PUBLIC SCHOOL AND ANR
..... Petitioner
Through: Mr.Ishaan Aggarwal, Advocate
versus
GOVT. OF NCT OF DELHI & ANR. ..... Respondents
Through: Ms.Kanchan Pandey, Legal Assistant
for DOE, GNCTD
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. V.K. Dahiya, L.A. for DOE.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
87
+ W.P.(C) 5742/2017
DAV PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 25 of 89
Signing Date:14.05.2022
17:42:28
88
+ W.P.(C) 5743/2017
BHARAT NATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. B. C. Pandey, Adv. with
Mr.Puneet Batra and Mr. Mohit
Bhaudari, Advs.
versus
THE DIRECTOR OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
89
+ W.P.(C) 5765/2017
UNIVERSAL PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta and Mr.Sparsh
Aggarwal, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
90
+ W.P.(C) 6219/2017 & CM APPL. 9969/2019
DELHI PUBLIC SCHOOL AND ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Mr.Rupendra Pratap, Advocate.
versus
GOVT OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 26 of 89
Signing Date:14.05.2022
17:42:28
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
91
+ W.P.(C) 6248/2017
HOLY HEART PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
92
+ W.P.(C) 6255/2017
HAPPY CHILD MODEL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 27 of 89
Signing Date:14.05.2022
17:42:28
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
93
+ W.P.(C) 6257/2017
JESUS AND MARRY PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
94
+ W.P.(C) 6258/2017
PUJA CONVENT SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
95
+ W.P.(C) 6356/2017
NEW BAL VAISHALI PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 28 of 89
Signing Date:14.05.2022
17:42:28
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
96
+ W.P.(C) 6366/2017
NEW NALANDA PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
97
+ W.P.(C) 6372/2017
MIDFIELDS SENIOR SECONDARY SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 29 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
98
+ W.P.(C) 6426/2017
VIDYA MEMORIAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
99
+ W.P.(C) 6443/2017
HEERA LAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 30 of 89
Signing Date:14.05.2022
17:42:28
100
+ W.P.(C) 6445/2017
BAL VAISHALI PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
101
+ W.P.(C) 6627/2017
DELHI PUBLIC SCHOOL DWARKA AND ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Mr.Rupendra Pratap, Advocate.
versus
GOVT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
102
+ W.P.(C) 6647/2017
DELHI PUBLIC SCHOOL VASANT KUNJ & ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Mr.Rupendra Pratap Singh and
Mr.Mohit Chandrash, Advocates
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 31 of 89
Signing Date:14.05.2022
17:42:28
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
103
+ W.P.(C) 6676/2017
DELHI PUBLIC SCHOOL AND ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Mr.Rupendra Pratap Singh and
Mr.Mohit Chandrash, Advocates
versus
GOVT OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
104
+ W.P.(C) 6713/2017
NATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 32 of 89
Signing Date:14.05.2022
17:42:28
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
105
+ W.P.(C) 6764/2017
THE ADARSH MODEL SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
106
+ W.P.(C) 6765/2017
CH BALDEV SINGH MODEL SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 33 of 89
Signing Date:14.05.2022
17:42:28
Bansal and Ms. Aishwarya Sharma,
Advocates.
107
+ W.P.(C) 6772/2017
SPRING MEADOWS PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
108
+ W.P.(C) 6806/2017
B M BHARTI MODEL SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
109
+ W.P.(C) 6810/2017
DEEP MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 34 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
110
+ W.P.(C) 6811/2017
GYANODAYA SENIOR SCONDARY PUBLIC SCHOOL
..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
111
+ W.P.(C) 6812/2017
KENNEDY PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 35 of 89
Signing Date:14.05.2022
17:42:28
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
112
+ W.P.(C) 6813/2017
PIONEER KAMAL CONVENT SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Sameer Vashisht, ASC Civil
GNCTD with Ms. Sanjana Nangia,
Advocate.
113
+ W.P.(C) 6814/2017
KRISHNA MODEL SECONDARY SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 36 of 89
Signing Date:14.05.2022
17:42:28
114
+ W.P.(C) 6817/2017
OSTEL PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
115
+ W.P.(C) 6818/2017
HIGH RISE PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Udit Malik, ASC for GNCTD.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 37 of 89
Signing Date:14.05.2022
17:42:28
116
+ W.P.(C) 6820/2017
BSM PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Udit Malik, ASC for GNCTD.
117
+ W.P.(C) 6845/2017
N K BAGRODIA PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
118
+ W.P.(C) 6850/2017
GURU TEG BAHADUR 3RD CENTENARY PUBLIC SCHOOL
..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 38 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
119
+ W.P.(C) 6861/2017
MAHAVIR SR. MODEL SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
120
+ W.P.(C) 6862/2017 & C.M.12387/2020
KAMAL PUBLIC SR SECONDARY SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Shadan Farasat, ASC GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 39 of 89
Signing Date:14.05.2022
17:42:28
with Ms. Hafsa Khan and Mr. Bharat
Gupta, Advocates.
121
+ W.P.(C) 7777/2009, CM APPL. 5957/2018 & CM APPL. 23567/2018
DELHI ABHIKBHAVAK MAHASANGH & ORS...... Petitioners
Through: Mr. Ashok Agarwal with Mr. Kumar
Utkarsh and Mr. Manoj Kumar
Mr. Anurag Lokhotia, Mr. Udit
Dwivedi, Advs.
versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
Ms.Diya Kapur, Advocate.
Mr. Nalin Kohli with Mr. Pramod
Gupta, Ms. Manveen Sachdeva,
Ms. Manisha Goel and Ms. Mahima
Sekhawat, Adovcates for respondent
No.3
Mr.Pramod Gupta, Ms.Manveen
Sachdeva, Ms.Manisha Goel and
Ms.Mahima Shekhawat, Advocates
for Respondent no.3/Action
Committee for recognised unaided
school.
Mr.Vikrant N.Goyal with Ms.
Akansha Choudhary, Adv. for R-4.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 40 of 89
Signing Date:14.05.2022
17:42:28
122
+ W.P.(C) 6863/2017
NORTH DELHI PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRCTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
123
+ W.P.(C) 6864/2017
MAHARAJA AGRASEN PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
Ms.Astha Gupta and Mr.Vimal Raj,
Advocates for R-2.
124
+ W.P.(C) 6875/2017
NAVEEN PUBLIC SHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 41 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
125
+ W.P.(C) 6876/2017
GOODLEY PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
126
+ W.P.(C) 6877/2017
CENTURY PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 42 of 89
Signing Date:14.05.2022
17:42:28
127
+ W.P.(C) 6881/2017
JAIN BHARATI MRIGAVATI VIDYALAYA & ANR
..... Petitioner
Through: Mr.Atul Jain, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Ripin Sood with Mr. Tushar
Sannu, Adv. for GNCTD.
128
+ W.P.(C) 6882/2017
ST FROEBEL SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Udit Malik, ASC for GNCTD.
129
+ W.P.(C) 6884/2017
HOLY INNOCENTS PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 43 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Ms. Sweety Singh, Adv, DEO,
GNCTD
130
+ W.P.(C) 6885/2017
NORTH EX PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth K
Dwivedi, Advocates and Mr. Rajiv
Tanwar (LA PSB)
131
+ W.P.(C) 6886/2017
SHADLEY PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 44 of 89
Signing Date:14.05.2022
17:42:28
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
132
+ W.P.(C) 6887/2017
KSK ACADEMY ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
133
+ W.P.(C) 6888/2017
BAL VAISHALI MODEL PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 45 of 89
Signing Date:14.05.2022
17:42:28
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
134
+ W.P.(C) 6889/2017
JEEWAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
135
+ W.P.(C) 6897/2017
NEW HOLY PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 46 of 89
Signing Date:14.05.2022
17:42:28
136
+ W.P.(C) 6898/2017
BHARAT SHAKTI PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
137
+ W.P.(C) 6899/2017
G B M PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
138
+ W.P.(C) 7013/2017
NAV BHARTI PUBLIC SCHOOL AND ANR ..... Petitioners
Through: Mr. Atul Jain, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 47 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
139
+ W.P.(C) 7018/2017
NAV BHARTI SR SEC SCHOOL AND ANR ..... Petitioners
Through: Mr. Atul Jain, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. V.K. Dahiya, L.A. for DOE.
140
+ W.P.(C) 7043/2017
DELHI INTERNATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 48 of 89
Signing Date:14.05.2022
17:42:28
Mr. Rishikesh Kumar, ASC with
Mr. Sudhir Kumar Shukla and
Ms. Sheenu Priya, Advocates.
141
+ W.P.(C) 7044/2017 & CM 33924/2020
TAGORE PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Ms. Astha Gupta and Mr. Vimalraj,
Advocate for respondent No.1.
142
+ W.P.(C) 7047/2017
THE ADARSH SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
143
+ W.P.(C) 7079/2017
ST. VIVEKANAND SR. SECONDARY SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 49 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
144
+ W.P.(C) 7085/2017
BAL BHARATI PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
145
+ W.P.(C) 7089/2017
MAHARAJA AGARSAIN PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 50 of 89
Signing Date:14.05.2022
17:42:28
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
146
+ W.P.(C) 7126/2017
RED ROSES PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
147
+ W.P.(C) 7130/2017
HAPPY SENIOR SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 51 of 89
Signing Date:14.05.2022
17:42:28
148
+ W.P.(C) 7169/2017 & CM APPL.38521/2017
DELHI PUBLIC SCHOOL MATHURA ROAD AND ANR
..... Petitioners
Through: Mr. Puneet Mittal, Sr. Advocate with
Mr. Rupendra Pratap Singh and Mr.
Mohit Chandrash, Advocates.
versus
GOVT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
149
+ W.P.(C) 7188/2017
BHAI JOGA SINGH PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
150
+ W.P.(C) 7194/2017
ADASH PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 52 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
151
+ W.P.(C) 7231/2017
MODERN ERA CONVENT ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
152
+ W.P.(C) 7232/2017
JOHNS SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 53 of 89
Signing Date:14.05.2022
17:42:28
153
+ W.P.(C) 7233/2017
ADARSH PUBLIC SCHOOL, VIKAS PURI ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
154
+ W.P.(C) 7247/2017
MANAV STHALI ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 54 of 89
Signing Date:14.05.2022
17:42:28
155
+ W.P.(C) 7255/2017
BHATNAGAR INTERNATIONAL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
156
+ W.P.(C) 7269/2017
S D PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
157
+ W.P.(C) 7298/2017
THE CAMBRIDGE INTERNATIONAL SCHOOL ..... Petitioner
Through: Mr. Anand Yadav with Mr. Pradyumn
Rao, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 55 of 89
Signing Date:14.05.2022
17:42:28
versus
GOVERNMENT OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
158
+ W.P.(C) 7304/2017
INDRAPRASTHA INTERNATIONAL SCHOOL DWARKA
..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
159
+ W.P.(C) 7311/2017
AGNEL CHARITIES (ANGEL SEWA SANGH) & ANR
..... Petitioners
Through: Mr. M. Tarique Siddiqui with Mohd.
Noumaan and Mr. Parvez Alam,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 56 of 89
Signing Date:14.05.2022
17:42:28
160
+ W.P.(C) 7327/2017
R.D. RAJPAL SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
161
+ W.P.(C) 7328/2017
SAAI MEMORIAL GIRLS SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta and Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 57 of 89
Signing Date:14.05.2022
17:42:28
162
+ W.P.(C) 7329/2017
INDRAPRASHTA WORLD SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta and Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
163
+ W.P.(C) 7333/2017
JINVANI BHARTI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Onkar Prasad, Advocate.
versus
DIRECTORATE OF EDUCATION AND ORS ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
164
+ W.P.(C) 7375/2017
PUNEET PUBLIC SCHOOL ..... Petitioner
Through: None.
versus
THE GOVT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 58 of 89
Signing Date:14.05.2022
17:42:28
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Udit Malik, ASC GNCTD.
165
+ W.P.(C) 7443/2017
GAGAN BHARTI SR. SEC. PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
166
+ W.P.(C) 7444/2017
DELHI INTERNATIONAL SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 59 of 89
Signing Date:14.05.2022
17:42:28
167
+ W.P.(C) 7829/2017
ST. PRAYAG PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
168
+ W.P.(C) 7830/2017
MAXFORT SCHOOL ..... Petitioner
Through:
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
169
+ W.P.(C) 7831/2017
BIRLA VIDYA NIKETAN ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 60 of 89
Signing Date:14.05.2022
17:42:28
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
170
+ W.P.(C) 7832/2017
BAL MANDIR PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
Advocates. versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
171
+ W.P.(C) 7858/2017
ST. SOPHIAS SR. SECONDARY SCHOOL ..... Petitioner
Through: None.
versus
DIRECTORATE OF EDUCATION, GOVT. OF NCT OF DELHI &
ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 61 of 89
Signing Date:14.05.2022
17:42:28
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
172
+ W.P.(C) 7860/2017
SAVITI PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
173
+ W.P.(C) 7901/2017
LOVELY PUBLIC SR. SEC. SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 62 of 89
Signing Date:14.05.2022
17:42:28
174
+ W.P.(C) 7918/2017
CONVENT OF GAGAN BHARTI ..... Petitioner
Through: Mr. K.P. Sundar Rao with
Mr. Sanjeev Kumar and Mr. Nimish
Chib, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
175
+ W.P.(C) 7919/2017
MD MEMORIAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
176
+ W.P.(C) 7947/2017
HOLY CONVENT SENIOR SECONDARY SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 63 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
177
+ W.P.(C) 8097/2017
NAV GIAN DEEP PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
178
+ W.P.(C) 8102/2017
GOLDEN VALLEY SENIOR SECONDARY PUBLIC SCHOL
..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 64 of 89
Signing Date:14.05.2022
17:42:28
179
+ W.P.(C) 8132/2017
HOLY CONVENT SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
180
+ W.P.(C) 8193/2017
MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. B. C. Pandey, Adv. with
Mr.Puneet Batra and Mr. Mohit
Bhaudari, Advs.
versus
THE DIRECTOR OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
181
+ W.P.(C) 8250/2017
GYAN BHARTI SCHOOL ..... Petitioner
Through: None.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 65 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
182
+ W.P.(C) 8349/2017
RICH HARVEST PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
183
+ W.P.(C) 8358/2017
SHIVANI PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 66 of 89
Signing Date:14.05.2022
17:42:28
Bansal and Ms. Aishwarya Sharma,
Advovcates.
184
+ W.P.(C) 8393/2017
SHRI RAM SHIKSHA MANDIR, JINDPUR ..... Petitioner
Through: Mr. Sushil Dixit and Mr. Parvinder
Chauhan, Advs.
versus
DIRECTOR OF EDUCATION GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
Mr. Parvinder Chauhan with
Mr. Sushil Dixit, Advocates.
185
+ W.P.(C) 8415/2017
MATA SHIV DEVI PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 67 of 89
Signing Date:14.05.2022
17:42:28
186
+ W.P.(C) 8429/2017
ABHINAV PUBLIC SCHOOL ..... Petitioner
Through: None.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
187
+ W.P.(C) 8434/2017 & CM APPL.42148/2017
SEVTI DEVI MEMORIAL SR. SECONDARY VIDYA MANDIR
..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
188
+ W.P.(C) 8445/2017
NATIONAL VICTOR PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 68 of 89
Signing Date:14.05.2022
17:42:28
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
189
+ W.P.(C) 8453/2017
SAM INTERANTIONAL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
190
+ W.P.(C) 8477/2017
NATIONAL VICTOR PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 69 of 89
Signing Date:14.05.2022
17:42:28
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
191
+ W.P.(C) 8488/2017
GREENWAY MODERN SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
192
+ W.P.(C) 8501/2017
TAGOR MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 70 of 89
Signing Date:14.05.2022
17:42:28
193
+ W.P.(C) 8573/2017
TINU PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
194
+ W.P.(C) 8617/2017
G.L.T. SARASWATI BAL MANDIR & ANR ..... Petitioners
Through: Mr. Rakesh Mahajan, Advocate.
versus
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
195
+ W.P.(C) 8631/2017
KRISHAN LAL KOHLI SARASWATI BAL MANDIR & ANR
..... Petitioners
Through: Mr. Rakesh Mahajan, Advocate.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 71 of 89
Signing Date:14.05.2022
17:42:28
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
196
+ W.P.(C) 8802/2017
VICTOR PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Rishikesh Kumar, ASC with
Mr. Sudhir Kumar Shukla and
Ms. Sheenu Priya, Advocates.
197
+ W.P.(C) 8899/2017 & CM 43978/2017
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. R.M. Sinha with Mr. P.M. Sinha,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 72 of 89
Signing Date:14.05.2022
17:42:28
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
198
+ W.P.(C) 8913/2017 & CM 36466/2017
AMRITA PUBLIC SCHOOL ..... Petitioner
Through: Mr. R.M. Sinha with Mr. P.M. Sinha,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Rishikesh Kumar, ASC with
Mr. Sudhir Kumar Shukla and
Ms. Sheenu Priya, Advocates.
199
+ W.P.(C) 8950/2017, CM APPL. 36580/2017
SONA MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. R.M. Sinha with Mr. P.M. Sinha,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth K
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 73 of 89
Signing Date:14.05.2022
17:42:28
Dwivedi, Advocates and Mr. Rajiv
Tanwar (LA PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
200
+ W.P.(C) 8951/2017, CM APPL. 36583/2017
MODERN NEW DELHI PUBLIC SCHOOL ..... Petitioner
Through: Mr. R.M. Sinha with Mr. P.M. Sinha,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
201
+ W.P.(C) 9002/2017
S.D.M MODEL SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 74 of 89
Signing Date:14.05.2022
17:42:28
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
202
+ W.P.(C) 9024/2017
ADAERSH BHARTI PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
203
+ W.P.(C) 9038/2017
NUTAN VIDYA MANDIR SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI, DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 75 of 89
Signing Date:14.05.2022
17:42:28
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
204
+ W.P.(C) 9041/2017
HIMALAYA PUBLIC SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Ambuj Agarwal, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
205
+ W.P.(C) 9052/2017
BHAGIRATHI BAL SHIKSHA SADAN ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATDE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 76 of 89
Signing Date:14.05.2022
17:42:28
206
+ W.P.(C) 9076/2017
INDER PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTOTRATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
207
+ W.P.(C) 9122/2017
ABHIVAV BHARTI BHAWAN SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Ripin Sood with Mr. Tushar
Sannu, Adv. for GNCTD.
208
+ W.P.(C) 9136/2017
KONARK PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 77 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
209
+ W.P.(C) 9161/2017, CM APPL. 37476/2017
MODERN GYAN DEEP PUBLIC SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI, DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
210
+ W.P.(C) 9168/2017
SHIV MANDIR SARASWATI BAL VIDYALAY ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 78 of 89
Signing Date:14.05.2022
17:42:28
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
211
+ W.P.(C) 9208/2017, CM APPL. 37655/2017
ABHINAV MODEL SCHOOL ..... Petitioner
Through: Dr. Kedar Nath Tripathy with
Mr. Raghunath Pathak, Advocate.
versus
DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI
..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
212
+ W.P.(C) 9218/2017, CM APPL. 37669/2017, CM APPL. 40733/2017
AMAR JEEVAN PUBLIC SCHOOL ..... Petitioner
Through: None.
versus
STATE OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 79 of 89
Signing Date:14.05.2022
17:42:28
213
+ W.P.(C) 9277/2017
DIAMOND PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
214
+ W.P.(C) 9323/2017
MOUNT CARMEL SCHOOL DWARKA AND ANR ..... Petitioners
Through: Mr. Vedanta Varma, Mr. Vibhor
Kush and Mr. Shubhankar Coudhary,
Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
215
+ W.P.(C) 9350/2017
SUNHILL PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 80 of 89
Signing Date:14.05.2022
17:42:28
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
216
+ W.P.(C) 9357/2017
ARWACHIN SHIKSHA ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
217
+ W.P.(C) 9363/2017
S.M. PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB).
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 81 of 89
Signing Date:14.05.2022
17:42:28
Bansal and Ms. Aishwarya Sharma,
Advovcates.
218
+ W.P.(C) 9366/2017
CHAUDHARY CHHOTURAM MEMORIAL PUBLIC SCHOOL
..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
219
+ W.P.(C) 9368/2017
TAGORE PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION, GOVT. OF NCT OF DELHI
..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 82 of 89
Signing Date:14.05.2022
17:42:28
220
+ W.P.(C) 9369/2017
INDRAPRASTHA CONVENT SR. SEC. SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB).
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
221
+ W.P.(C) 9941/2017, CM APPL. 40513/2017
GYAN DEEP VIDYA MANDIR PUBLIC SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION. ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 83 of 89
Signing Date:14.05.2022
17:42:28
222
+ W.P.(C) 10367/2017
WEST POINT MODEL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel and
Ms. Mahima Sekhawat, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
223
+ W.P.(C) 10609/2017
PRAKASH MODEL SCHOOL ..... Petitioner
Through: Mr. K . P. Sunder Rao, Mr. Sanjeev
Kumar, Mr. Nimish Chib, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
224
+ W.P.(C) 11126/2017
B. V. M. MODEL SR. SECONDARY SCHOOL ..... Petitioner
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 84 of 89
Signing Date:14.05.2022
17:42:28
Through: None.
versus
GOVT. OF NCT OF DELHI DIRECTORATE OF EDUCATION
..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
225
+ W.P.(C) 11239/2017
PT.YAD RAM SEC.PUBLIC SCHOOL ..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
226
+ W.P.(C) 11290/2017
BHAGIRATHI BAL SHIKAHA SADAN SEC. SCHOOL
..... Petitioner
Through: Mr. K.P. Sunder Rao, Mr. Nimish
Chib, Ms. Tarini Khurana and
Mr. Sanjeev Kumar, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 85 of 89
Signing Date:14.05.2022
17:42:28
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
227
+ W.P.(C) 5899/2016
SPRINGDALES SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel
andMs. MahimaSekhawat, Advocates
Ms.Diya Kapur, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
228
+ W.P.(C) 6946/2016
SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS
..... Petitioner
Through: None.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 86 of 89
Signing Date:14.05.2022
17:42:28
GOVT. OF NCT DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
229
+ W.P.(C) 9624/2016
GURU NANAK PUBLIC SCHOOL ..... Petitioner
Through: None.
versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
230
+ W.P.(C) 1176/2015 & CM APPL. 44457/2017
THE BANYAN TREE SCHOOL ..... Petitioner
Through: Ms.Srishty Kaul, Mr. Vierat
K.Anand, Mr.Kumar Shashank,
Mr.Harish Nadda, Mr.Vikalp Singh,
Mr. Akram Mohammed and
Mr.Anant Singh, Advocates
versus
GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 87 of 89
Signing Date:14.05.2022
17:42:28
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal and Ms. Aishwarya Sharma,
Advovcates.
231
+ W.P.(C) 3547/2015
KIIT WORLD SCHOOL ..... Petitioner
Through: Mr. B. C. Pandey, Adv.
versus
DIRECTOR OF EDUCATION ..... Respondent
Through: Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
247
+ W.P.(C) 6162/2017
VASUNDHARA PUBLIC SCHOOL ..... Petitioner
Through:
versus
DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Page 88 of 89
Signing Date:14.05.2022
17:42:28
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Ms. Krishnashree Devee, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 12.05.2022 In pursuance to the last order, Ms.Diya Kapur, Advocate has filed written submission on behalf of the petitioner. However, Mr.Kamal Gupta, Advocate (appearing on behalf of a number of schools) and Mr.Nalin Kohli, Advocate (appearing on behalf of Action Committee Unaided Recognised Private Schools) state that they would like to file separate written submissions. Let the needful be done within four weeks.
List on 17th August, 2022 at 2:30 pm. MANMOHAN, J DINESH KUMAR SHARMA, J MAY 12, 2022 Pallavi/st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 89 of 89 Signing Date:14.05.2022 17:42:28