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Delhi High Court - Orders

Springdales School vs Directorate Of Education on 12 May, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~ 246, 12 to 14, 27 to 29, 33 to 231, 247
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              246

                              +    W.P.(C) 42/2019

                                   SPRINGDALES SCHOOL                                 ..... Petitioner
                                                Through:        Ms.Diya Kapur, Adv.

                                                     versus

                                   DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:   Mr. Santosh Kumar Tripathi, SC
                                                                (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB).
                              12
                              +    W.P.(C) 10573/2021 & CM APPL. 32609/2021

                                   VISHWA BHARTI PUBLIC SCHOOL               ..... Petitioner
                                               Through: Mr.Shekhar Dasi, Advocate

                                                     versus

                                   DIRECTOR OF EDUCATION & ORS.                       ..... Respondents
                                                     Through:   None.

                              13
                              +    W.P.(C) 13728/2021, CM APPL. 43378/2021

                                   ST. MARY S SCHOOL                               ..... Petitioner
                                                 Through:       Mr. Shakh Chand Jaidwal with
                                                                Ms.Romy Chako, Advocates.
                                                     versus




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                              Page 1 of 89
Signing Date:14.05.2022
17:42:28
                                    GOVERNMENT OF NCT OF DELHI               ..... Respondent
                                               Through:  Mr.Sameer Vashisht, ASC for
                                                        GNCTD with Ms.Sanjana Nangia,
                                                        Advocate.
                              14
                              +    W.P.(C) 13914/2021, CM APPL. 43916/2021

                                   NOTRE DAME SCHOOL                               ..... Petitioner
                                                Through:        Mr. Shakh Chand Jaidwal with
                                                                Ms.Romy Chako, Advocates.
                                                                Mr. K . P. Sunder Rao, Mr. Sanjeev
                                                                Kumar, Mr. Nimish Chib, Advocates.
                                                    versus

                                   GOVT OF NCT OF DELHI                            ..... Respondent
                                                Through:        Mr.Gautam Narayan, ASC with
                                                                Ms.Asmita Singh, Advocate for DOE.
                              27
                              +    W.P.(C) 207/2021 & CM APPL.561/2021
                                   NUTAN VIDYA MANDIR SENIOR
                                   SECONDARY SCHOOL                           ..... Petitioner
                                                    Through: Mr.Sumit Kumar Khatri with
                                                             Ms.Priya, Advocates.
                                                    versus

                                   THE GOVT OF NCT OF DELHI & ANR.         ..... Respondents
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                          (Civil), GNCTD with Mr.Arun
                                                          Panwar and Mr.Siddharth K.Dwivedi,
                                                          Advocates.
                              28
                              +    W.P.(C) 1875/2021 & CM APPLs.5446/2021, 10413/2021
                                   CAMBRIDGE FOUNDATION SCHOOL                  ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                             Sachdeva, Ms. Manisha Goel and
                                                             Ms. Mahima Sekhawat, Adovcates

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 2 of 89
Signing Date:14.05.2022
17:42:28
                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates..
                              29
                              +    W.P.(C) 822/2020
                                   JAIN BHARTI MODEL SCHOOL                   ..... Petitioner
                                                    Through: Ms. Nidhi Gupta with Mr.Akhilesh
                                                             Kumar, Advocate.
                                                   versus

                                   DIRECTORATE OF EDUCATION
                                   OLD SECRETARIAT BUILDING               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              33
                              +    W.P.(C) 1942/2020 & CM APPL.6801/2020
                                   SPRING BALES PUBLIC SR. SEC. SCHOOL ..... Petitioner
                                                   Through:  Mr.K.P.Sundar Rao, Mr. Nimish
                                                             Chib, Ms. Tarini Khurana and
                                                             Mr.Sanjeev Kumar, Advocates.
                                                   versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates..
                              34
                              +    W.P.(C) 3476/2020 & CM APPL.12337/2020
                                   QUEEN'S CONVENT SCHOOL                     ..... Petitioner
                                                    Through: Mr.Kamal Gupta with Mr.Sparsh
                                                             Aggarwal, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                        Page 3 of 89
Signing Date:14.05.2022
17:42:28
                                                     versus
                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              35
                              +    W.P.(C) 6337/2020 & CM APPL. 22496/2020
                                   MANAVA BHARATI INDIA INTERNATIONAL SCHOOL
                                                                                  ..... Petitioner
                                                    Through: Mr.Kamal Gupta with Mr.Sparsh
                                                             Aggarwal, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                     ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                              36
                              +    W.P.(C) 6571/2020 & CM APPL.22963/2020

                                   GENERAL RAJ S SCHOOL AND ANR & ANR. ..... Petitioners
                                                 Through: Mr. Vedanta Varma, Mr. Vibhor
                                                          Kush and Mr. Shubhankar Coudhary,
                                                          Advocates
                                                 versus

                                   GOVT OF NCT OF DELHI                          ..... Respondent
                                                Through:       Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Shadan Farasat, ASC GNCTD
                                                               with Ms. Hafsa Khan and Mr. Bharat
                                                               Gupta, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 4 of 89
Signing Date:14.05.2022
17:42:28
                               37
                              +    W.P.(C) 10275/2020 & CM APPLs.32529-530/2020
                                   ARMY PUBLIC SCHOOL DHAULA KUAN             ..... Petitioner
                                                    Through: Mr.Santosh      Kumar          Pandey,
                                                             Advocate.
                                                    versus
                                   GOVERNMENT OF NCT DELHI               ..... Respondent
                                               Through: Mr.Santosh Kumar Tripathi, SC
                                                        (Civil), GNCTD with Mr.Arun
                                                        Panwar and Mr.Siddharth K.Dwivedi,
                                                        Advocates.
                              38
                              +    W.P.(C) 1430/2019, CM APPL. 6559/2019
                                   APEEJAY SCHOOL                                 ..... Petitioner
                                                    Through: Mr. H. L. Tiku, Sr. Advocate with
                                                              Ms.Yashmeet Kaur, Advocate.

                                                     versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              39
                              +    W.P.(C) 1543/2019, CM APPL. 7127/2019
                                   PANACEA NATIONAL PUBLIC SCHOOL             ..... Petitioner
                                              Through:        Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates

                                                              versus

                                   DIRECTORATE OF EDUCATION             ..... Respondent
                                                Through: Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal and Ms. Aishwarya Sharma,
                                                         Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 5 of 89
Signing Date:14.05.2022
17:42:28
                               40
                              +    W.P.(C) 1588/2019, CM APPL. 7324/2019
                                   SARASWATI MODEL SCHOOL                      ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates
                                                    versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Shadan Farasat, ASC GNCTD
                                                         with Ms. Hafsa Khan and Mr. Bharat
                                                         Gupta, Advocates.
                              41
                              +    W.P.(C) 2495/2019
                                   FLORENCE PUBLIC SCHOOL                        ..... Petitioner
                                                    Through: Mr. K . P. Sunder Rao, Mr. Sanjeev
                                                             Kumar, Mr. Nimish Chib, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Shadan Farasat, ASC GNCTD
                                                         with Ms. Hafsa Khan and Mr. Bharat
                                                         Gupta, Advocates.
                              42
                              +    W.P.(C) 3114/2019

                                   R. M. CONVENT SCHOOL                          ..... Petitioner
                                                 Through:      Mr.K.P.Sundar Rao, Mr. Nimish
                                                               Chib, Ms. Tarini Khurana and
                                                               Mr.Sanjeev Kumar, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 6 of 89
Signing Date:14.05.2022
17:42:28
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              43
                              +    W.P.(C) 3120/2019
                                   SAINT RAMAN SCHOOL                              ..... Petitioner
                                                    Through:   Mr.K.P.Sundar Rao, Mr. Nimish
                                                               Chib, Ms. Tarini Khurana and
                                                               Mr.Sanjeev Kumar, Advocates.
                                                   versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates..
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal and Ms. Aishwarya Sharma,
                                                         Advocates.

                              44
                              +    W.P.(C) 7710/2019
                                   ASTER PUBLIC SCHOOL                              ..... Petitioner
                                                    Through:   Mr. Pramod Gupta, Ms.
                                                               Manveen Sachdeva,
                                                               Ms. Manisha Goel and
                                                               Ms. Mahima Sekhawat, Advocates
                                                versus
                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 7 of 89
Signing Date:14.05.2022
17:42:28
                               45
                              +    W.P.(C) 8989/2019, CM APPL. 50778/2019

                                   MAMTA MODERN SR. SEC SCHOOL               ..... Petitioner
                                               Through: Mr. Pramod Gupta, Ms. Manveen
                                                         Sachdeva, Ms. Manisha Goel and
                                                         Ms. Mahima Sekhawat, Advocates

                                                     versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates..
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal and Ms. Aishwarya Sharma,
                                                         Advovcates.
                              46
                              +    W.P.(C) 8994/2019, CM APPL. 50903/2019
                                   LAXMI PUBLIC SCHOOL                           ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              47
                              +    W.P.(C) 9111/2019
                                   MOUNT ABU PUBLIC SCHOOL                       ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                             Sachdeva, Ms. Manisha Goel and
                                                             Ms. Mahima Sekhawat, Advocates



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 8 of 89
Signing Date:14.05.2022
17:42:28
                                                     versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal and Ms. Aishwarya Sharma,
                                                         Advovcates.

                              48
                              +    W.P.(C) 11439/2019, CM APPL. 47031/2019, CM APPL.
                                   47032/2019
                                   SUMERMAL JAIN PUBLIC SCHOOL                ..... Petitioner
                                                  Through: Mr.Kamal Gupta with Mr.Sparsh
                                                           Aggarwal, Advocates.
                                                  versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal and Ms. Aishwarya Sharma,
                                                         Advovcates.

                              49
                              +    W.P.(C) 12361/2019, CM APPL. 50590/2019
                                   SACHDEVA PUBLIC SCHOOL, ROHINI                ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates
                                                    versus




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 9 of 89
Signing Date:14.05.2022
17:42:28
                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal and Ms. Aishwarya Sharma,
                                                         Advocates.

                              50
                              +    W.P.(C) 12616/2019
                                   KALKA PUBLIC SCHOOL                           ..... Petitioner
                                                    Through:   Mr.K.P.Sundar Rao, Mr. Nimish
                                                               Chib, Ms. Tarini Khurana and
                                                               Mr.Sanjeev Kumar, Advocates.
                                                   versus

                                   DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
                                   DELHI                                  ..... Respondent
                                               Through: Mr.Santosh Kumar Tripathi, SC
                                                        (Civil), GNCTD with Mr.Arun
                                                        Panwar and Mr.Siddharth K.Dwivedi,
                                                        Advocates.
                              51
                              +    W.P.(C) 12622/2019
                                   JEEVAN PUBLIC SCHOOL                           ..... Petitioner
                                                    Through:   Mr. K.P. Sunder Rao, Mr. Nimish
                                                               Chib, Ms. Tarini Khurana and
                                                               Mr. Sanjeev Kumar, Advocates.
                                                versus
                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 10 of 89
Signing Date:14.05.2022
17:42:28
                               52
                              +    W.P.(C) 12628/2019
                                   BAL STHALI PUBLIC SCHOOL                     ..... Petitioner
                                                    Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                             Chib, Ms. Tarini Khurana and
                                                             Mr. Sanjeev Kumar, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
                                   DELHI                                  ..... Respondent
                                               Through: Mr.Santosh Kumar Tripathi, SC
                                                        (Civil), GNCTD with Mr.Arun
                                                        Panwar and Mr.Siddharth K.Dwivedi,
                                                        Advocates.
                                                        Mr. Anuj Aggarwal, ASC GNCTD
                                                        with Mr. Sanyam Suri, Ms. Ayushi
                                                        Bansal and Ms. Aishwarya Sharma,
                                                        Advovcates.

                              53
                              +    W.P.(C) 12654/2019, CM APPL. 51656/2019, CM APPL.
                                   51657/2019
                                   BHAI PARMANAND VIDYA MANDIR                 ..... Petitioner
                                                  Through: Mr. Kamal Gupta and Mr.Sparsh
                                                           Aggarwal, Advocates.
                                                  versus

                                   DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
                                   DELHI                                  ..... Respondent
                                               Through: Mr.Santosh Kumar Tripathi, SC
                                                        (Civil), GNCTD with Mr.Arun
                                                        Panwar and Mr.Siddharth K.Dwivedi,
                                                        Advocates.
                                                        Mr. Anuj Aggarwal, ASC GNCTD
                                                        with Mr. Sanyam Suri, Ms. Ayushi
                                                        Bansal and Ms. Aishwarya Sharma,
                                                        Advovcates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 11 of 89
Signing Date:14.05.2022
17:42:28
                               54
                              +    W.P.(C) 12665/2019
                                   DEV SAMAJ MODERN SCHOOL                       ..... Petitioner
                                                    Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                             Chib, Ms. Tarini Khurana and
                                                             Mr. Sanjeev Kumar, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              55
                              +    W.P.(C) 12702/2019
                                   ADARSH VIDYA NIKETAN                         ..... Petitioner
                                                    Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                             Chib, Ms. Tarini Khurana and
                                                             Mr. Sanjeev Kumar, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              56
                              +    W.P.(C) 12703/2019

                                   S D PUBLIC SECONDARY SCHOOL                 ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.
                                                 versus

                                   DIRECTORATE OF EDUCATION             ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 12 of 89
Signing Date:14.05.2022
17:42:28
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                              57
                              +    W.P.(C) 12790/2019
                                   DELHI INTERNATIONAL SECONDARY SCHOOL.... Petitioner
                                                    Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                             Chib, Ms. Tarini Khurana and
                                                             Mr. Sanjeev Kumar, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              58
                              +    W.P.(C) 12798/2019

                                   ST. MARK'S GLOBAL SCHOOL (EARLIER KNOWN AS
                                   BHANDARI MODERN PUBLIC SCHOOL)          ..... Petitioner
                                               Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                        Chib, Ms. Tarini Khurana and
                                                        Mr. Sanjeev Kumar, Advocates.
                                               versus

                                   DIRECTORATE OF EDUCATION                  ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal and Ms. Aishwarya Sharma,
                                                         Advocates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                       Page 13 of 89
Signing Date:14.05.2022
17:42:28
                               59
                              +    W.P.(C) 13381/2019, CM APPL. 54313/2019

                                   HAPPY SCHOOL                                        ..... Petitioner
                                                      Through:   Mr. Pramod Gupta, Ms. Manveen
                                                                 Sachdeva, Ms. Manisha Goel and
                                                                 Ms. Mahima Sekhawat, Advocates
                                                      versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.

                              60
                              +    W.P.(C) 527/2018
                                   ARUN MODERN SR. SEC. PUBLIC SCHOOL              ..... Petitioner
                                                    Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                             Chib, Ms. Tarini Khurana and
                                                             Mr. Sanjeev Kumar, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Ms.Sheenu Priya and Mr.Sudhir
                                                         Kumar Shukla, Advocate with
                                                         Mr.Rishikesh Kumar for the DEO.
                              61
                              +    W.P.(C) 532/2018

                                   BAL NIKETAN PUBLIC SCHOOL                 ..... Petitioner
                                                Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                         Chib, Ms. Tarini Khurana and
                                                         Mr. Sanjeev Kumar, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 14 of 89
Signing Date:14.05.2022
17:42:28
                                                       versus

                                   DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
                                   DELHI                                   ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr.Rishikesh Kumar, ASC, GNCTD
                                                         with Ms.Sheenu Priya Advs.

                              62
                              +    W.P.(C) 533/2018

                                   ANGLO INDIAN PUBLIC SCHOOL                ..... Petitioner
                                                Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                         Chib, Ms. Tarini Khurana and
                                                         Mr. Sanjeev Kumar, Advocates.
                                                versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              63
                              +    W.P.(C) 1642/2018
                                   THE INDIAN SCHOOL                              ..... Petitioner
                                                    Through:   Mr. Pramod Gupta, Ms. Manveen
                                                               Sachdeva, Ms. Manisha Goel and
                                                               Ms. Mahima Sekhawat, Advocates
                                                      versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 15 of 89
Signing Date:14.05.2022
17:42:28
                               64
                              +    W.P.(C) 2089/2018

                                   SHAHEED BISHEN SINGH MEMORIAL SENIOR SECONDARY
                                   SCHOOL                                ..... Petitioner
                                                Through: None.

                                                    versus

                                   DIRECTORATE OF EDUCATION AND ANR.        ..... Respondents
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr.Rishikesh Kumar, ASC, GNCTD
                                                         with Ms.Sheenu Priya Advs.

                              65
                              +    W.P.(C) 2742/2018
                                   AADHARSHILA VIDYA PEECH                    ..... Petitioner
                                                    Through: Mr.Kamal Gupta with Mr.Sparsh
                                                             Aggarwal, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION              ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr.Rishikesh Kumar, ASC, GNCTD
                                                         with Ms.Sheenu Priya Advs.

                              66
                              +    W.P.(C) 5904/2018
                                   SALWAN PUBLIC SCHOOL                        ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                             Sachdeva, Ms. Manisha Goel and
                                                             Ms. Mahima Sekhawat, Advocates



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 16 of 89
Signing Date:14.05.2022
17:42:28
                                                     versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              67
                              +    W.P.(C) 6217/2018, CM APPL. 24000/2018
                                   RISHABH PUBLIC SCHOOL                         ..... Petitioner
                                                    Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              68
                              +    W.P.(C) 6275/2018, CM APPL. 24210/2018
                                   NEW GREEN FIELD SCHOOL                      ..... Petitioner
                                                    Through: Mr. Pranav Rishi and Mr. Mridul
                                                              Kashyap, Advocates.
                                                    versus

                                   GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                   DELHI                                 ..... Respondent
                                              Through: Mr.Santosh Kumar Tripathi, SC
                                                       (Civil), GNCTD with Mr.Arun
                                                       Panwar and Mr.Siddharth K.Dwivedi,
                                                       Advocates.
                              69
                              +    W.P.(C) 6289/2018, CM APPL. 24231/2018
                                   NEW GREEN FIELD SCHOOL                         ..... Petitioner
                                                    Through: Mr. Pranav Rishi and Mr. Mridul
                                                              Kashyap, Advocates.
                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 17 of 89
Signing Date:14.05.2022
17:42:28
                                    GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                   DELHI                                 ..... Respondent
                                              Through: Mr.Santosh Kumar Tripathi, SC
                                                       (Civil), GNCTD with Mr.Arun
                                                       Panwar and Mr.Siddharth K.Dwivedi,
                                                       Advocates.
                              70
                              +    W.P.(C) 6845/2018, CM APPL. 26005/2018, CM APPL. 47449/2018
                                   ST. MARK'S SENIOR SECONDARY PUBLIC SCHOOL JANAN
                                   PURI AND ORS                                 ..... Petitioners
                                                    Through: Ms. Avantika Manohar, Advocates.
                                                              Mr. Vedanta Varma, Mr. Vibhor
                                                              Kush and Mr. Shubhankar Coudhary,
                                                              Advocates

                                                   versus

                                   GOVT. OF NCT OF DELHI                          ..... Respondent
                                                 Through:      Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates..
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal and Ms. Aishwarya Sharma,
                                                               Advovcates.

                              71
                              +    W.P.(C) 6965/2018, CM APPL. 28406/2018
                                   APEEJAY SCHOOL                                  ..... Petitioner
                                                Through:       Mr. H. L. Tiku, Sr. Advocate with
                                                               Ms.Yashmeet Kaur, Advocate.
                                                   versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 18 of 89
Signing Date:14.05.2022
17:42:28
                                                                 Advocates.
                                                                Mr. Vimalraj, Advocate for Ms.
                                                                Astha Gupta, Advocate for GNCTD

                              72
                              +    W.P.(C) 6978/2018
                                   HAPPY ENGLISH SCHOOL (NO. 2)                  ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                             Sachdeva, Ms. Manisha Goel and
                                                             Ms. Mahima Sekhawat, Advocates
                                                    versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              73
                              +    W.P.(C) 6992/2018
                                   SACHDEVA PUBLIC SCHOOL, PITAMPURA             ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                             Sachdeva, Ms. Manisha Goel and
                                                             Ms. Mahima Sekhawat, Advocates
                                                    versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              74
                              +    W.P.(C) 6993/2018
                                   NALANDA MODERN PUBLIC SCHOOL                  ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                             Sachdeva, Ms. Manisha Goel and
                                                             Ms. Mahima Sekhawat, Advocates
                                                    versus




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 19 of 89
Signing Date:14.05.2022
17:42:28
                                    DIRECTORATE OF EDUCATION                  ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. V.K. Dahiya, L.A. for DOE.
                                                         Ms. Kanchan Pandey, Legal Assistant
                                                         for DOE, GNCTD.

                              75
                              +    W.P.(C) 9098/2018, CM APPL. 35118/2018
                                   AMITY INTERNATIONAL SCHOOL                   ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates
                                                              Mr. Amitesh Kumar, Ms. Binisha
                                                              Mohanty and Ms.Priti Kumari, Advs.

                                                   versus

                                   DIRECTORATE OF EDUCATION AND ANR. ..... Respondents
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              76
                              +    W.P.(C) 11752/2018, CM APPL. 45522/2018, CM APPL.
                                   45523/2018
                                   NAVJEEVAN ADARSH PUBLIC SCHOOL           ..... Petitioner
                                                  Through: Mr.Kamal Gupta with Mr.Sparsh
                                                           Aggarwal, Advocates.
                                                  versus

                                   DIRECTORATE OF EDUCATION             ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                       Page 20 of 89
Signing Date:14.05.2022
17:42:28
                                                                 Mr. Anuj Aggarwal, ASC GNCTD
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal and Ms. Aishwarya Sharma,
                                                                Advovcates.

                              77
                              +    W.P.(C) 11855/2018, CM APPL. 45920/2018
                                   PRESIDIUM SCHOOL, ASHOK VIHAR             ..... Petitioner
                                                    Through: Mr. Ravi Chawla with Mr. Ameesh
                                                              Kumar Upadhyay

                                                    versus

                                   GOVT. OF N.C.T OF DELHI                ..... Respondent
                                                  Through: Mr.Santosh Kumar Tripathi, SC
                                                           (Civil), GNCTD with Mr.Arun
                                                           Panwar and Mr.Siddharth K.Dwivedi,
                                                           Advocates.

                              78
                              +    W.P.(C) 13673/2018
                                   ST. MARK'S GIRLS SENIOR SECONDARY SCHOOL
                                                                                   ..... Petitioner
                                                    Through: Ms. Awantika Mandhar, Advocate.

                                                    versus

                                   GOVT. OF NCT OF DELHI                           ..... Respondent
                                                 Through:       Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                              79
                              +    W.P.(C) 4018/2017 & CM APPL. 17708/2017
                                   MATER DEI SCHOOL                          ..... Petitioner
                                                    Through: Mr. Shakh Chand Jaidwal with
                                                             Ms.Romy Chako, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 21 of 89
Signing Date:14.05.2022
17:42:28
                                                    versus
                                   GNCT OF DELHI AND ORS.                      ..... Respondents
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr. Anuj Aggarwal, ASC GNCTD
                                                              with Mr. Sanyam Suri, Ms. Ayushi
                                                              Bansal and Ms. Aishwarya Sharma,
                                                              Advovcates.


                              80
                              +    W.P.(C) 5221/2017 & CM APPL. 4786/2018

                                   BHARTIYA VIDYA BHAVAN MEHTA VIDYALAYA
                                                                              ..... Petitioner
                                                Through: Mr. Anil Kher, Sr. Adv. with Mr.
                                                         Kunal Kher, Adv.

                                                   versus

                                   GOVERNMENT OF NCT OF DELHI & ORS.           ..... Respondents
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr. Vimalraj, Advocate for Ms.
                                                              Astha Gupta, Advocate for GNCTD
                              81
                              +    W.P.(C) 5239/2017

                                   NEW ERA PUBLIC SCHOOL                       ..... Petitioner
                                                Through: None.

                                                   versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 22 of 89
Signing Date:14.05.2022
17:42:28
                                    GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr.Rishikesh Kumar, ASC, GNCTD
                                                              with Ms.Sheenu Priya Advs.
                              82
                              +    W.P.(C) 5270/2017

                                   SANSKRITI SCHOOL                             ..... Petitioner
                                                Through:      Mr.Srijan Sinha, Mr.Parul Dhruvey
                                                              and Mr.Naveen Soni, Advocates

                                                   versus

                                   DIRECTORATE OF EDUCATION (ACT-1 BRANCH)
                                                                                  ..... Respondent
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr.Rishikesh Kumar, ASC, GNCTD
                                                              with Ms.Sheenu Priya Advs.
                              83
                              +    W.P.(C) 5288/2017
                                   SETH BHAGWAN DASS SENIOR SECONDARY PUBLIC
                                   SCHOOL & ANR.                         ..... Petitioner
                                                    Through: Mr.Ankit Jain and Mr.Abhay P.Singh,
                                                             Advocates

                                                   versus

                                   GOVT OF NCT AND ORS.                   ..... Respondents
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 23 of 89
Signing Date:14.05.2022
17:42:28
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                             Advocates.
                                                             Mr.Rishikesh Kumar, ASC, GNCTD
                                                             with Ms.Sheenu Priya Advs.
                              84
                              +    W.P.(C) 5313/2017
                                   MANAV MANGAL PUBLIC SCHOOL                   ..... Petitioner
                                                    Through: None.

                                                  versus

                                   DIRECTOR OF EDUCATION                    ..... Respondent
                                                  Through:   Mr.Santosh Kumar Tripathi, SC
                                                             (Civil), GNCTD with Mr.Arun
                                                             Panwar and Mr.Siddharth K.Dwivedi,
                                                             Advocates.
                                                             Mr. Anuj Aggarwal, ASC GNCTD
                                                             with Mr. Sanyam Suri, Ms. Ayushi
                                                             Bansal and Ms. Aishwarya Sharma,
                                                             Advovcates.

                              85
                              +    W.P.(C) 5314/2017 & CM APPL. 46025/2017
                                   RAJ MODERN SENIOR SECONDARY PUBLIC SCHOOL
                                                                           ..... Petitioner
                                                    Through: None.

                                                  versus

                                   DIRECTOR OF EDUCATION                      ..... Respondent
                                                  Through:   Mr.Santosh Kumar Tripathi, SC
                                                             (Civil), GNCTD with Mr.Arun
                                                             Panwar and Mr.Siddharth K.Dwivedi,
                                                             Advocates..
                                                             Mr. Anuj Aggarwal, ASC GNCTD
                                                             with Mr. Sanyam Suri, Ms. Ayushi



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                       Page 24 of 89
Signing Date:14.05.2022
17:42:28
                                                                 Bansal and Ms. Aishwarya Sharma,
                                                                Advovcates.

                              86
                              +    W.P.(C) 5503/2017
                                   RUKMANI DEVI JAIPURIA PUBLIC SCHOOL AND ANR
                                                                                   ..... Petitioner
                                                    Through: Mr.Ishaan Aggarwal, Advocate
                                                    versus

                                   GOVT. OF NCT OF DELHI & ANR.                  ..... Respondents
                                                    Through:    Ms.Kanchan Pandey, Legal Assistant
                                                                for DOE, GNCTD
                                                                Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates..
                                                                Mr. V.K. Dahiya, L.A. for DOE.
                                                                Mr. Anuj Aggarwal, ASC GNCTD
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal and Ms. Aishwarya Sharma,
                                                                Advovcates.

                              87
                              +    W.P.(C) 5742/2017
                                   DAV PUBLIC SCHOOL                             ..... Petitioner
                                                    Through:    Mr.Kamal Gupta with Mr.Sparsh
                                                                Aggarwal, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                      ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 25 of 89
Signing Date:14.05.2022
17:42:28
                               88
                              +    W.P.(C) 5743/2017
                                   BHARAT NATIONAL PUBLIC SCHOOL             ..... Petitioner
                                                    Through: Mr. B. C. Pandey, Adv. with
                                                             Mr.Puneet Batra and Mr. Mohit
                                                             Bhaudari, Advs.
                                                    versus

                                   THE DIRECTOR OF EDUCATION                     ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates..
                              89
                              +    W.P.(C) 5765/2017
                                   UNIVERSAL PUBLIC SCHOOL                    ..... Petitioner
                                                    Through: Mr.Kamal Gupta and Mr.Sparsh
                                                             Aggarwal, Advocates
                                                    versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                              90
                              +    W.P.(C) 6219/2017 & CM APPL. 9969/2019

                                   DELHI PUBLIC SCHOOL AND ANR.            ..... Petitioners
                                                 Through: Mr.Puneet Mittal, Sr.Adv. with
                                                          Mr.Rupendra Pratap, Advocate.
                                                 versus

                                   GOVT OF NCT OF DELHI AND ANR.                 ..... Respondents
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                              Page 26 of 89
Signing Date:14.05.2022
17:42:28
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.
                              91
                              +    W.P.(C) 6248/2017

                                   HOLY HEART PUBLIC SCHOOL               ..... Petitioner
                                                Through: Mr. Pramod Gupta, Ms. Manveen
                                                         Sachdeva, Ms. Manisha Goel and
                                                         Ms. Mahima Sekhawat, Advocates
                                                versus

                                   DIRECTORATE OF EDUCATION                     ..... Respondent
                                                   Through:    Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal and Ms. Aishwarya Sharma,
                                                               Advovcates.

                              92
                              +    W.P.(C) 6255/2017
                                   HAPPY CHILD MODEL SCHOOL                   ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                             Sachdeva, Ms. Manisha Goel and
                                                             Ms. Mahima Sekhawat, Advocates
                                                    versus

                                   DIRECOTRATE OF EDUCATION               ..... Respondent
                                                   Through:    Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Anuj Aggarwal, ASC GNCTD


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 27 of 89
Signing Date:14.05.2022
17:42:28
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal and Ms. Aishwarya Sharma,
                                                               Advovcates.

                              93
                              +    W.P.(C) 6257/2017
                                   JESUS AND MARRY PUBLIC SCHOOL              ..... Petitioner
                                                    Through: Mr. Pramod Gupta, Ms. Manveen
                                                             Sachdeva, Ms. Manisha Goel and
                                                             Ms. Mahima Sekhawat, Advocates
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                   Through:    Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                              94
                              +    W.P.(C) 6258/2017

                                   PUJA CONVENT SCHOOL                    ..... Petitioner
                                                Through:       Mr. Pramod Gupta, Ms. Manveen
                                                               Sachdeva, Ms. Manisha Goel and
                                                               Ms. Mahima Sekhawat, Advocates
                                                   versus

                                   DIRECOTRATE OF EDUCATION                     ..... Respondent
                                                   Through:    Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                              95
                              +    W.P.(C) 6356/2017

                                   NEW BAL VAISHALI PUBLIC SCHOOL         ..... Petitioner
                                                Through: Mr. K.P. Sunder Rao, Mr. Nimish



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 28 of 89
Signing Date:14.05.2022
17:42:28
                                                               Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                   versus

                                   DIRECTORATE OF EDUCATION                    ..... Respondent
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr.Rishikesh Kumar, ASC, GNCTD
                                                              with Ms.Sheenu Priya Advs.
                              96
                              +    W.P.(C) 6366/2017

                                   NEW NALANDA PUBLIC SCHOOL              ..... Petitioner
                                               Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                        Chib, Ms. Tarini Khurana and
                                                        Mr. Sanjeev Kumar, Advocates.
                                               versus

                                   DIRECTORATE OF EDUCATION                    ..... Respondent
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr. Anuj Aggarwal, ASC GNCTD
                                                              with Mr. Sanyam Suri, Ms. Ayushi
                                                              Bansal and Ms. Aishwarya Sharma,
                                                              Advovcates.
                              97
                              +    W.P.(C) 6372/2017

                                   MIDFIELDS SENIOR SECONDARY SCHOOL ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                        Page 29 of 89
Signing Date:14.05.2022
17:42:28
                                                     versus

                                   DIRECTORATE OF EDUCATION                      ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                              98
                              +    W.P.(C) 6426/2017

                                   VIDYA MEMORIAL PUBLIC SCHOOL            ..... Petitioner
                                               Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                         Chib, Ms. Tarini Khurana and
                                                         Mr. Sanjeev Kumar, Advocates.
                                               versus

                                   DIRECTORATE OF EDUCATION                      ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates..
                                                                Mr. Satyakam, ASC, GNCTD with
                                                                Ms. Krishnashree Devee, Advocate.
                              99
                              +    W.P.(C) 6443/2017
                                   HEERA LAL PUBLIC SCHOOL                     ..... Petitioner
                                                    Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                             Chib, Ms. Tarini Khurana and
                                                             Mr. Sanjeev Kumar, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                      ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 30 of 89
Signing Date:14.05.2022
17:42:28
                               100
                              +     W.P.(C) 6445/2017

                                    BAL VAISHALI PUBLIC SCHOOL               ..... Petitioner
                                                  Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                           Chib, Ms. Tarini Khurana and
                                                           Mr. Sanjeev Kumar, Advocates.
                                                  versus

                                    DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.
                              101
                              +     W.P.(C) 6627/2017
                                    DELHI PUBLIC SCHOOL DWARKA AND ANR. ..... Petitioners
                                                     Through: Mr.Puneet Mittal, Sr.Adv. with
                                                              Mr.Rupendra Pratap, Advocate.
                                                     versus

                                    GOVT OF NCT OF DELHI AND ANR                ..... Respondents
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.

                              102
                              +     W.P.(C) 6647/2017
                                    DELHI PUBLIC SCHOOL VASANT KUNJ & ANR. ..... Petitioners
                                                     Through: Mr.Puneet Mittal, Sr.Adv. with
                                                              Mr.Rupendra Pratap Singh and
                                                              Mr.Mohit Chandrash, Advocates
                                                     versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 31 of 89
Signing Date:14.05.2022
17:42:28
                                     GOVT. OF NCT OF DELHI & ANR                     ..... Respondents
                                                      Through:    Mr.Santosh Kumar Tripathi, SC
                                                                  (Civil), GNCTD with Mr.Arun
                                                                  Panwar and Mr.Siddharth K.Dwivedi,
                                                                  Advocates.
                                                                  Mr. Satyakam, ASC, GNCTD with
                                                                  Ms. Krishnashree Devee, Advocate.

                              103
                              +     W.P.(C) 6676/2017
                                    DELHI PUBLIC SCHOOL AND ANR.                 ..... Petitioners
                                                     Through: Mr.Puneet Mittal, Sr.Adv. with
                                                              Mr.Rupendra Pratap Singh and
                                                              Mr.Mohit Chandrash, Advocates
                                                     versus

                                    GOVT OF NCT OF DELHI AND ANR.                   ..... Respondents
                                                      Through:    Mr.Santosh Kumar Tripathi, SC
                                                                  (Civil), GNCTD with Mr.Arun
                                                                  Panwar and Mr.Siddharth K.Dwivedi,
                                                                  Advocates..
                              104
                              +     W.P.(C) 6713/2017
                                    NATIONAL PUBLIC SCHOOL                       ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                               Chib, Ms. Tarini Khurana and
                                                               Mr. Sanjeev Kumar, Advocates.
                                                     Advocates

                                                      versus

                                    DIRECTORATE OF EDUCATION                  ..... Respondent
                                                      Through:    Mr.Santosh Kumar Tripathi, SC
                                                                  (Civil), GNCTD with Mr.Arun
                                                                  Panwar and Mr.Siddharth K.Dwivedi,
                                                                  Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                                 Page 32 of 89
Signing Date:14.05.2022
17:42:28
                                                                Mr. Satyakam, ASC, GNCTD with
                                                               Ms. Krishnashree Devee, Advocate.

                              105
                              +     W.P.(C) 6764/2017

                                    THE ADARSH MODEL SCHOOL                 ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.
                                                 versus
                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.

                              106
                              +     W.P.(C) 6765/2017

                                    CH BALDEV SINGH MODEL SCHOOL            ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 33 of 89
Signing Date:14.05.2022
17:42:28
                                                                  Bansal and Ms. Aishwarya Sharma,
                                                                 Advocates.
                              107
                              +     W.P.(C) 6772/2017
                                    SPRING MEADOWS PUBLIC SCHOOL                ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates..
                              108
                              +     W.P.(C) 6806/2017
                                    B M BHARTI MODEL SCHOOL                     ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.


                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates..
                              109
                              +     W.P.(C) 6810/2017
                                    DEEP MODERN PUBLIC SCHOOL                   ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                               Page 34 of 89
Signing Date:14.05.2022
17:42:28
                                                      versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr.Rishikesh Kumar, ASC, GNCTD
                                                                 with Ms.Sheenu Priya Advs.
                              110
                              +     W.P.(C) 6811/2017
                                    GYANODAYA SENIOR SCONDARY PUBLIC SCHOOL
                                                                                     ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.


                                                     versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates..
                              111
                              +     W.P.(C) 6812/2017
                                    KENNEDY PUBLIC SCHOOL                       ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:    Mr.Santosh   Kumar    Tripathi,      SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 35 of 89
Signing Date:14.05.2022
17:42:28
                                                                  (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates..
                              112
                              +     W.P.(C) 6813/2017
                                    PIONEER KAMAL CONVENT SCHOOL                ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr. Sameer Vashisht, ASC Civil
                                                                 GNCTD with Ms. Sanjana Nangia,
                                                                 Advocate.

                              113
                              +     W.P.(C) 6814/2017
                                    KRISHNA MODEL SECONDARY SCHOOL              ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr. Satyakam, ASC, GNCTD with
                                                                 Ms. Krishnashree Devee, Advocate.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                               Page 36 of 89
Signing Date:14.05.2022
17:42:28
                               114
                              +     W.P.(C) 6817/2017

                                    OSTEL PUBLIC SCHOOL                            ..... Petitioner
                                                  Through:       Mr. K.P. Sunder Rao, Mr. Nimish
                                                                 Chib, Ms. Tarini Khurana and
                                                                 Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                        ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr. Anuj Aggarwal, ASC GNCTD
                                                                 with Mr. Sanyam Suri, Ms. Ayushi
                                                                 Bansal and Ms. Aishwarya Sharma,
                                                                 Advovcates.

                              115
                              +     W.P.(C) 6818/2017
                                    HIGH RISE PUBLIC SCHOOL                     ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                        ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr.Udit Malik, ASC for GNCTD.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 37 of 89
Signing Date:14.05.2022
17:42:28
                               116
                              +     W.P.(C) 6820/2017
                                    BSM PUBLIC SCHOOL                             ..... Petitioner
                                                     Through:   Mr. K.P. Sunder Rao, Mr. Nimish
                                                                Chib, Ms. Tarini Khurana and
                                                                Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Udit Malik, ASC for GNCTD.
                              117
                              +     W.P.(C) 6845/2017
                                    N K BAGRODIA PUBLIC SCHOOL                 ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                              118
                              +     W.P.(C) 6850/2017
                                    GURU TEG BAHADUR 3RD CENTENARY PUBLIC SCHOOL
                                                                                   ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 38 of 89
Signing Date:14.05.2022
17:42:28
                                     DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates..
                                                               Mr. Satyakam, ASC, GNCTD with
                                                               Ms. Krishnashree Devee, Advocate.

                              119
                              +     W.P.(C) 6861/2017
                                    MAHAVIR SR. MODEL SCHOOL                   ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Vimalraj, Advocate for Ms.
                                                               Astha Gupta, Advocate for GNCTD
                              120
                              +     W.P.(C) 6862/2017 & C.M.12387/2020
                                    KAMAL PUBLIC SR SECONDARY SCHOOL ..... Petitioner
                                                     Through: Mr. Pramod Gupta, Ms. Manveen
                                                               Sachdeva, Ms. Manisha Goel and
                                                               Ms. Mahima Sekhawat, Advocates
                                                     versus

                                    DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Shadan Farasat, ASC GNCTD



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 39 of 89
Signing Date:14.05.2022
17:42:28
                                                                with Ms. Hafsa Khan and Mr. Bharat
                                                               Gupta, Advocates.

                              121
                              +     W.P.(C) 7777/2009, CM APPL. 5957/2018 & CM APPL. 23567/2018
                                    DELHI ABHIKBHAVAK MAHASANGH & ORS...... Petitioners
                                                     Through: Mr. Ashok Agarwal with Mr. Kumar
                                                               Utkarsh and Mr. Manoj Kumar
                                                               Mr. Anurag Lokhotia, Mr. Udit
                                                               Dwivedi, Advs.
                                                     versus

                                    GOVT. OF NCT OF DELHI & ORS.                ..... Respondents
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Satyakam, ASC, GNCTD with
                                                               Ms. Krishnashree Devee, Advocate.

                                                               Ms.Diya Kapur, Advocate.
                                                               Mr. Nalin Kohli with Mr. Pramod
                                                               Gupta, Ms. Manveen Sachdeva,
                                                               Ms. Manisha Goel and Ms. Mahima
                                                               Sekhawat, Adovcates for respondent
                                                               No.3

                                                               Mr.Pramod Gupta, Ms.Manveen
                                                               Sachdeva, Ms.Manisha Goel and
                                                               Ms.Mahima Shekhawat, Advocates
                                                               for     Respondent      no.3/Action
                                                               Committee for recognised unaided
                                                               school.
                                                               Mr.Vikrant N.Goyal with Ms.
                                                               Akansha Choudhary, Adv. for R-4.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 40 of 89
Signing Date:14.05.2022
17:42:28
                               122
                              +     W.P.(C) 6863/2017
                                    NORTH DELHI PUBLIC SCHOOL                  ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRCTORATE OF EDUCATION                        ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                              123
                              +     W.P.(C) 6864/2017
                                    MAHARAJA AGRASEN PUBLIC SCHOOL             ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr. Vimalraj, Advocate for Ms.
                                                                Astha Gupta, Advocate for GNCTD
                                                                Ms.Astha Gupta and Mr.Vimal Raj,
                                                                Advocates for R-2.
                              124
                              +     W.P.(C) 6875/2017
                                    NAVEEN PUBLIC SHOOL                           ..... Petitioner
                                                     Through:   Mr. K.P. Sunder Rao, Mr. Nimish
                                                                Chib, Ms. Tarini Khurana and
                                                                Mr. Sanjeev Kumar, Advocates.
                                                    versus




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 41 of 89
Signing Date:14.05.2022
17:42:28
                                     DIRECTORATE OF EDUCATION                      ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.

                              125
                              +     W.P.(C) 6876/2017
                                    GOODLEY PUBLIC SCHOOL                       ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                      ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                              126
                              +     W.P.(C) 6877/2017

                                    CENTURY PUBLIC SCHOOL                   ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION                      ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr.Rishikesh Kumar, ASC, GNCTD
                                                                 with Ms.Sheenu Priya Advs.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 42 of 89
Signing Date:14.05.2022
17:42:28
                               127
                              +     W.P.(C) 6881/2017

                                    JAIN BHARATI MRIGAVATI VIDYALAYA & ANR
                                                                                           ..... Petitioner
                                                     Through:    Mr.Atul Jain, Advocate.

                                                 versus
                                    DIRECTORATE OF EDUCATION                        ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr.Ripin Sood with Mr. Tushar
                                                                 Sannu, Adv. for GNCTD.
                              128
                              +     W.P.(C) 6882/2017
                                    ST FROEBEL SCHOOL                              ..... Petitioner
                                                     Through:    Mr. K.P. Sunder Rao, Mr. Nimish
                                                                 Chib, Ms. Tarini Khurana and
                                                                 Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                        ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr.Udit Malik, ASC for GNCTD.
                              129
                              +     W.P.(C) 6884/2017
                                    HOLY INNOCENTS PUBLIC SCHOOL                ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                               Page 43 of 89
Signing Date:14.05.2022
17:42:28
                                     DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Santosh Kumar Tripathi, SC
                                                          (Civil), GNCTD with Mr.Arun
                                                          Panwar and Mr.Siddharth K.Dwivedi,
                                                          Advocates.
                                                          Ms. Sweety Singh, Adv, DEO,
                                                          GNCTD
                              130
                              +     W.P.(C) 6885/2017

                                    NORTH EX PUBLIC SCHOOL                  ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth K
                                                          Dwivedi, Advocates and Mr. Rajiv
                                                          Tanwar (LA PSB)
                              131
                              +     W.P.(C) 6886/2017

                                    SHADLEY PUBLIC SCHOOL                   ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.


                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                       Page 44 of 89
Signing Date:14.05.2022
17:42:28
                                                                  Advocates and Mr. Rajiv Tanwar (LA
                                                                 PSB)
                                                                 Mr. Satyakam, ASC, GNCTD with
                                                                 Ms. Krishnashree Devee, Advocate.

                              132
                              +     W.P.(C) 6887/2017

                                    KSK ACADEMY                                    ..... Petitioner
                                                     Through:    Mr. K.P. Sunder Rao, Mr. Nimish
                                                                 Chib, Ms. Tarini Khurana and
                                                                 Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Ms. Krishnashree Devee, Advocate.

                              133
                              +     W.P.(C) 6888/2017
                                    BAL VAISHALI MODEL PUBLIC SCHOOL            ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION            ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 45 of 89
Signing Date:14.05.2022
17:42:28
                                                                  (Civil) GNCTD with Mr. Arun
                                                                 Panwar and Mr. Siddharth KDwivedi,
                                                                 Advocates and Mr. Rajiv Tanwar (LA
                                                                 PSB)
                              134
                              +     W.P.(C) 6889/2017
                                    JEEWAN PUBLIC SCHOOL                        ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              135
                              +     W.P.(C) 6897/2017
                                    NEW HOLY PUBLIC SCHOOL                      ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION          ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 46 of 89
Signing Date:14.05.2022
17:42:28
                               136
                              +     W.P.(C) 6898/2017
                                    BHARAT SHAKTI PUBLIC SCHOOL           ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION          ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD
                              137
                              +     W.P.(C) 6899/2017

                                    G B M PUBLIC SCHOOL                      ..... Petitioner
                                                  Through:       Mr. K.P. Sunder Rao, Mr. Nimish
                                                                 Chib, Ms. Tarini Khurana and
                                                                 Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION         ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)

                              138
                              +     W.P.(C) 7013/2017
                                    NAV BHARTI PUBLIC SCHOOL AND ANR            ..... Petitioners
                                                     Through: Mr. Atul Jain, Advocate.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 47 of 89
Signing Date:14.05.2022
17:42:28
                                                      versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Ms. Krishnashree Devee, Advocate.

                              139
                              +     W.P.(C) 7018/2017
                                    NAV BHARTI SR SEC SCHOOL AND ANR            ..... Petitioners
                                                     Through: Mr. Atul Jain, Advocate.

                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. V.K. Dahiya, L.A. for DOE.
                              140
                              +     W.P.(C) 7043/2017
                                    DELHI INTERNATIONAL PUBLIC SCHOOL ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 48 of 89
Signing Date:14.05.2022
17:42:28
                                                                 Mr. Rishikesh Kumar, ASC with
                                                                Mr. Sudhir Kumar Shukla and
                                                                Ms. Sheenu Priya, Advocates.

                              141
                              +     W.P.(C) 7044/2017 & CM 33924/2020
                                    TAGORE PUBLIC SCHOOL                        ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                               Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Ms. Astha Gupta and Mr. Vimalraj,
                                                          Advocate for respondent No.1.
                              142
                              +     W.P.(C) 7047/2017
                                    THE ADARSH SCHOOL                            ..... Petitioner
                                                     Through:   Mr.Kamal Gupta with Mr.Sparsh
                                                                Aggarwal, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              143
                              +     W.P.(C) 7079/2017
                                    ST. VIVEKANAND SR. SECONDARY SCHOOL ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                        Page 49 of 89
Signing Date:14.05.2022
17:42:28
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.

                              144
                              +     W.P.(C) 7085/2017
                                    BAL BHARATI PUBLIC SCHOOL                  ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Ms. Krishnashree Devee, Advocate.

                              145
                              +     W.P.(C) 7089/2017
                                    MAHARAJA AGARSAIN PUBLIC SCHOOL            ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION            ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                      Page 50 of 89
Signing Date:14.05.2022
17:42:28
                                                              Panwar and Mr. Siddharth KDwivedi,
                                                             Advocates and Mr. Rajiv Tanwar (LA
                                                             PSB)
                              146
                              +     W.P.(C) 7126/2017

                                    RED ROSES PUBLIC SCHOOL                ..... Petitioner
                                                 Through: Mr.Kamal Gupta with Mr.Sparsh
                                                          Aggarwal, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)

                              147
                              +     W.P.(C) 7130/2017

                                    HAPPY SENIOR SCHOOL                       ..... Petitioner
                                                  Through:   Mr.Kamal Gupta with Mr.Sparsh
                                                             Aggarwal, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Ms. Krishnashree Devee, Advocate.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                      Page 51 of 89
Signing Date:14.05.2022
17:42:28
                               148
                              +     W.P.(C) 7169/2017 & CM APPL.38521/2017

                                    DELHI PUBLIC SCHOOL MATHURA ROAD AND ANR
                                                                                   ..... Petitioners
                                                  Through: Mr. Puneet Mittal, Sr. Advocate with
                                                           Mr. Rupendra Pratap Singh and Mr.
                                                           Mohit Chandrash, Advocates.

                                                     versus

                                    GOVT OF NCT OF DELHI AND ANR            ..... Respondents
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                           (Civil) GNCTD with Mr. Arun
                                                           Panwar and Mr. Siddharth KDwivedi,
                                                           Advocates and Mr. Rajiv Tanwar (LA
                                                           PSB)
                              149
                              +     W.P.(C) 7188/2017
                                    BHAI JOGA SINGH PUBLIC SCHOOL              ..... Petitioner
                                                     Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates

                                                     versus

                                    DIRECOTRATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              150
                              +     W.P.(C) 7194/2017
                                    ADASH PUBLIC SCHOOL                           ..... Petitioner
                                                     Through:    Mr. Pramod Gupta, Ms. Manveen
                                                                 Sachdeva, Ms. Manisha Goel and
                                                                 Ms. Mahima Sekhawat, Advocates



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 52 of 89
Signing Date:14.05.2022
17:42:28
                                                     versus

                                    DIRECOTRATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              151
                              +     W.P.(C) 7231/2017
                                    MODERN ERA CONVENT                           ..... Petitioner
                                                     Through:   Mr. Pramod Gupta, Ms. Manveen
                                                                Sachdeva, Ms. Manisha Goel and
                                                                Ms. Mahima Sekhawat, Advocates
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              152
                              +     W.P.(C) 7232/2017
                                    JOHNS SCHOOL                                 ..... Petitioner
                                                     Through:   Mr. Pramod Gupta, Ms. Manveen
                                                                Sachdeva, Ms. Manisha Goel and
                                                                Ms. Mahima Sekhawat, Advocates
                                                    versus

                                    DIRECOTRATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 53 of 89
Signing Date:14.05.2022
17:42:28
                               153
                              +     W.P.(C) 7233/2017

                                    ADARSH PUBLIC SCHOOL, VIKAS PURI       ..... Petitioner
                                                 Through: Mr. Pramod Gupta, Ms. Manveen
                                                          Sachdeva, Ms. Manisha Goel and
                                                          Ms. Mahima Sekhawat, Advocates
                                                 versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)

                              154
                              +     W.P.(C) 7247/2017

                                    MANAV STHALI                                ..... Petitioner
                                                    Through:   Mr. Pramod Gupta, Ms. Manveen
                                                               Sachdeva, Ms. Manisha Goel and
                                                               Ms. Mahima Sekhawat, Advocates
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 54 of 89
Signing Date:14.05.2022
17:42:28
                               155
                              +     W.P.(C) 7255/2017

                                    BHATNAGAR INTERNATIONAL SCHOOL        ..... Petitioner
                                                Through: Mr. Pramod Gupta, Ms. Manveen
                                                         Sachdeva, Ms. Manisha Goel and
                                                         Ms. Mahima Sekhawat, Advocates
                                                versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)

                              156
                              +     W.P.(C) 7269/2017
                                    S D PUBLIC SCHOOL                            ..... Petitioner
                                                     Through:   Mr. Pramod Gupta, Ms. Manveen
                                                                Sachdeva, Ms. Manisha Goel and
                                                                Ms. Mahima Sekhawat, Advocates
                                                    versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Ms. Krishnashree Devee, Advocate.

                              157
                              +     W.P.(C) 7298/2017
                                    THE CAMBRIDGE INTERNATIONAL SCHOOL ..... Petitioner
                                                     Through: Mr. Anand Yadav with Mr. Pradyumn
                                                              Rao, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 55 of 89
Signing Date:14.05.2022
17:42:28
                                                      versus

                                    GOVERNMENT OF NCT OF DELHI & ANR      ..... Respondents
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,
                                                         Advocates and Mr. Rajiv Tanwar (LA
                                                         PSB)
                              158
                              +     W.P.(C) 7304/2017
                                    INDRAPRASTHA INTERNATIONAL SCHOOL DWARKA
                                                                                   ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              159
                              +     W.P.(C) 7311/2017
                                    AGNEL CHARITIES (ANGEL SEWA SANGH) & ANR
                                                                                    ..... Petitioners
                                                     Through: Mr. M. Tarique Siddiqui with Mohd.
                                                              Noumaan and Mr. Parvez Alam,
                                                              Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 56 of 89
Signing Date:14.05.2022
17:42:28
                               160
                              +     W.P.(C) 7327/2017
                                    R.D. RAJPAL SCHOOL                           ..... Petitioner
                                                     Through:   Mr.Kamal Gupta with Mr.Sparsh
                                                                Aggarwal, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION                     ..... Respondent
                                                    Through:    Mr. Santosh Kumar Tripathi, SC
                                                                (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.

                              161
                              +     W.P.(C) 7328/2017
                                    SAAI MEMORIAL GIRLS SCHOOL                 ..... Petitioner
                                                     Through: Mr. Kamal Gupta and Mr.Sparsh
                                                              Aggarwal, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advocates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 57 of 89
Signing Date:14.05.2022
17:42:28
                               162
                              +     W.P.(C) 7329/2017
                                    INDRAPRASHTA WORLD SCHOOL                  ..... Petitioner
                                                     Through: Mr. Kamal Gupta and Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Ms. Krishnashree Devee, Advocate.

                              163
                              +     W.P.(C) 7333/2017
                                    JINVANI BHARTI PUBLIC SCHOOL                ..... Petitioner
                                                     Through: Mr. Onkar Prasad, Advocate.

                                                     versus

                                    DIRECTORATE OF EDUCATION AND ORS ..... Respondents
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              164
                              +     W.P.(C) 7375/2017
                                    PUNEET PUBLIC SCHOOL                           ..... Petitioner
                                                     Through: None.

                                                     versus

                                    THE GOVT OF NCT OF DELHI AND ANR    ..... Respondents
                                                 Through: Mr. Santosh Kumar Tripathi, SC



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 58 of 89
Signing Date:14.05.2022
17:42:28
                                                                (Civil) GNCTD with Mr. Arun
                                                               Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr. Udit Malik, ASC GNCTD.
                              165
                              +     W.P.(C) 7443/2017
                                    GAGAN BHARTI SR. SEC. PUBLIC SCHOOL ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              166
                              +     W.P.(C) 7444/2017
                                    DELHI INTERNATIONAL SCHOOL                 ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                        Page 59 of 89
Signing Date:14.05.2022
17:42:28
                               167
                              +     W.P.(C) 7829/2017

                                    ST. PRAYAG PUBLIC SCHOOL                 ..... Petitioner
                                                  Through: Mr.Kamal Gupta with Mr.Sparsh
                                                           Aggarwal, Advocates.
                                                                      versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Ms. Krishnashree Devee, Advocate.

                              168
                              +     W.P.(C) 7830/2017
                                    MAXFORT SCHOOL                              ..... Petitioner
                                                     Through:
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              169
                              +     W.P.(C) 7831/2017
                                    BIRLA VIDYA NIKETAN                          ..... Petitioner
                                                     Through:   Mr.Kamal Gupta with Mr.Sparsh
                                                                Aggarwal, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION            ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 60 of 89
Signing Date:14.05.2022
17:42:28
                                                                (Civil) GNCTD with Mr. Arun
                                                               Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal and Ms. Aishwarya Sharma,
                                                               Advovcates.

                              170
                              +     W.P.(C) 7832/2017
                                    BAL MANDIR PUBLIC SCHOOL                     ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                                Aggarwal, Advocates.
                                                     Advocates.                  versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.

                              171
                              +     W.P.(C) 7858/2017
                                    ST. SOPHIAS SR. SECONDARY SCHOOL            ..... Petitioner
                                                     Through: None.

                                                    versus

                                    DIRECTORATE OF EDUCATION, GOVT. OF NCT OF DELHI &
                                    ANR                                 ..... Respondents
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 61 of 89
Signing Date:14.05.2022
17:42:28
                                                                 Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                              172
                              +     W.P.(C) 7860/2017
                                    SAVITI PUBLIC SCHOOL                          ..... Petitioner
                                                     Through:   Mr. K.P. Sunder Rao, Mr. Nimish
                                                                Chib, Ms. Tarini Khurana and
                                                                Mr. Sanjeev Kumar, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              173
                              +     W.P.(C) 7901/2017

                                    LOVELY PUBLIC SR. SEC. SCHOOL             ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                            Chib, Ms. Tarini Khurana and
                                                            Mr. Sanjeev Kumar, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
                                    DELHI                                  ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 62 of 89
Signing Date:14.05.2022
17:42:28
                               174
                              +     W.P.(C) 7918/2017
                                    CONVENT OF GAGAN BHARTI                    ..... Petitioner
                                                     Through: Mr. K.P. Sundar Rao with
                                                              Mr. Sanjeev Kumar and Mr. Nimish
                                                              Chib, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              175
                              +     W.P.(C) 7919/2017
                                    MD MEMORIAL PUBLIC SCHOOL                   ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              176
                              +     W.P.(C) 7947/2017
                                    HOLY CONVENT SENIOR SECONDARY SCHOOL ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                              .
                                                     versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 63 of 89
Signing Date:14.05.2022
17:42:28
                                     DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              177
                              +     W.P.(C) 8097/2017
                                    NAV GIAN DEEP PUBLIC SCHOOL                 ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              178
                              +     W.P.(C) 8102/2017
                                    GOLDEN VALLEY SENIOR SECONDARY PUBLIC SCHOL
                                                                                     ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 64 of 89
Signing Date:14.05.2022
17:42:28
                               179
                              +     W.P.(C) 8132/2017
                                    HOLY CONVENT SCHOOL                         ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.

                              180
                              +     W.P.(C) 8193/2017
                                    MODERN PUBLIC SCHOOL                      ..... Petitioner
                                                     Through: Mr. B. C. Pandey, Adv. with
                                                              Mr.Puneet Batra and Mr. Mohit
                                                              Bhaudari, Advs.

                                                     versus

                                    THE DIRECTOR OF EDUCATION              ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              181
                              +     W.P.(C) 8250/2017
                                    GYAN BHARTI SCHOOL                            ..... Petitioner
                                                     Through:    None.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 65 of 89
Signing Date:14.05.2022
17:42:28
                                                      versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              182
                              +     W.P.(C) 8349/2017
                                    RICH HARVEST PUBLIC SCHOOL                  ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              183
                              +     W.P.(C) 8358/2017
                                    SHIVANI PUBLIC SCHOOL                       ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 66 of 89
Signing Date:14.05.2022
17:42:28
                                                                Bansal and Ms. Aishwarya Sharma,
                                                               Advovcates.

                              184
                              +     W.P.(C) 8393/2017
                                    SHRI RAM SHIKSHA MANDIR, JINDPUR           ..... Petitioner
                                                     Through: Mr. Sushil Dixit and Mr. Parvinder
                                                              Chauhan, Advs.

                                                    versus

                                    DIRECTOR OF EDUCATION GOVERNMENT OF NCT OF
                                    DELHI                                  ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.

                                                               Mr.    Parvinder    Chauhan      with
                                                               Mr. Sushil Dixit, Advocates.
                              185
                              +     W.P.(C) 8415/2017
                                    MATA SHIV DEVI PUBLIC SCHOOL               ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 67 of 89
Signing Date:14.05.2022
17:42:28
                               186
                              +     W.P.(C) 8429/2017
                                    ABHINAV PUBLIC SCHOOL                         ..... Petitioner
                                                     Through: None.

                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              187
                              +     W.P.(C) 8434/2017 & CM APPL.42148/2017
                                    SEVTI DEVI MEMORIAL SR. SECONDARY VIDYA MANDIR
                                                                                    ..... Petitioner
                                                     Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.

                              188
                              +     W.P.(C) 8445/2017
                                    NATIONAL VICTOR PUBLIC SCHOOL              ..... Petitioner
                                                     Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 68 of 89
Signing Date:14.05.2022
17:42:28
                                                                 Ms. Mahima Sekhawat, Advocates
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.


                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.

                              189
                              +     W.P.(C) 8453/2017
                                    SAM INTERANTIONAL SCHOOL                   ..... Petitioner
                                                     Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)

                              190
                              +     W.P.(C) 8477/2017
                                    NATIONAL VICTOR PUBLIC SCHOOL              ..... Petitioner
                                                     Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 69 of 89
Signing Date:14.05.2022
17:42:28
                                                                 Ms. Mahima Sekhawat, Advocates
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.
                              191
                              +     W.P.(C) 8488/2017
                                    GREENWAY MODERN SR. SEC. SCHOOL            ..... Petitioner
                                                     Through: Mr. Pramod Gupta, Ms. Manveen
                                                              Sachdeva, Ms. Manisha Goel and
                                                              Ms. Mahima Sekhawat, Advocates
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              192
                              +     W.P.(C) 8501/2017
                                    TAGOR MODERN PUBLIC SCHOOL                 ..... Petitioner
                                                     Through: Mr.Kamal Gupta with Mr.Sparsh
                                                              Aggarwal, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 70 of 89
Signing Date:14.05.2022
17:42:28
                               193
                              +     W.P.(C) 8573/2017
                                    TINU PUBLIC SCHOOL                             ..... Petitioner
                                                     Through:    Mr. K.P. Sunder Rao, Mr. Nimish
                                                                 Chib, Ms. Tarini Khurana and
                                                                 Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              194
                              +     W.P.(C) 8617/2017
                                    G.L.T. SARASWATI BAL MANDIR & ANR          ..... Petitioners
                                                     Through: Mr. Rakesh Mahajan, Advocate.
                                                     versus

                                    GOVT. OF NCT OF DELHI & ANR              ..... Respondents
                                                  Through: Mr. Santosh Kumar Tripathi, SC
                                                            (Civil) GNCTD with Mr. Arun
                                                            Panwar and Mr. Siddharth KDwivedi,
                                                            Advocates and Mr. Rajiv Tanwar (LA
                                                            PSB)
                                                            Mr.Rishikesh Kumar, ASC, GNCTD
                                                            with Ms.Sheenu Priya Advs.

                              195
                              +     W.P.(C) 8631/2017
                                    KRISHAN LAL KOHLI SARASWATI BAL MANDIR & ANR
                                                                                   ..... Petitioners
                                                     Through: Mr. Rakesh Mahajan, Advocate.


                                                     versus




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 71 of 89
Signing Date:14.05.2022
17:42:28
                                     GOVT. OF NCT OF DELHI & ANR              ..... Respondents
                                                  Through: Mr. Santosh Kumar Tripathi, SC
                                                            (Civil) GNCTD with Mr. Arun
                                                            Panwar and Mr. Siddharth KDwivedi,
                                                            Advocates and Mr. Rajiv Tanwar (LA
                                                            PSB)
                              196
                              +     W.P.(C) 8802/2017
                                    VICTOR PUBLIC SCHOOL                          ..... Petitioner
                                                     Through:   Mr. K.P. Sunder Rao, Mr. Nimish
                                                                Chib, Ms. Tarini Khurana and
                                                                Mr. Sanjeev Kumar, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)

                                                                Mr. Rishikesh Kumar, ASC with
                                                                Mr. Sudhir Kumar Shukla and
                                                                Ms. Sheenu Priya, Advocates.
                              197
                              +     W.P.(C) 8899/2017 & CM 43978/2017

                                    SIDDHARTH INTERNATIONAL PUBLIC SCHOOL ..... Petitioner
                                                 Through: Mr. R.M. Sinha with Mr. P.M. Sinha,
                                                          Advocates.
                                                 versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION                             ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 72 of 89
Signing Date:14.05.2022
17:42:28
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.

                              198
                              +     W.P.(C) 8913/2017 & CM 36466/2017

                                    AMRITA PUBLIC SCHOOL                    ..... Petitioner
                                                 Through: Mr. R.M. Sinha with Mr. P.M. Sinha,
                                                          Advocates.
                                                 versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION                              ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,
                                                         Advocates and Mr. Rajiv Tanwar (LA
                                                         PSB)
                                                         Mr. Rishikesh Kumar, ASC with
                                                         Mr. Sudhir Kumar Shukla and
                                                         Ms. Sheenu Priya, Advocates.

                              199
                              +     W.P.(C) 8950/2017, CM APPL. 36580/2017

                                    SONA MODERN PUBLIC SCHOOL                ..... Petitioner
                                                Through: Mr. R.M. Sinha with Mr. P.M. Sinha,
                                                         Advocates.

                                                    versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION                              ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth K



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                        Page 73 of 89
Signing Date:14.05.2022
17:42:28
                                                                 Dwivedi, Advocates and Mr. Rajiv
                                                                Tanwar (LA PSB)
                                                                Mr. Anuj Aggarwal, ASC GNCTD
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal and Ms. Aishwarya Sharma,
                                                                Advovcates.


                              200
                              +     W.P.(C) 8951/2017, CM APPL. 36583/2017
                                    MODERN NEW DELHI PUBLIC SCHOOL                ..... Petitioner
                                                     Through: Mr. R.M. Sinha with Mr. P.M. Sinha,
                                                               Advocates.

                                                     versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION                              ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth KDwivedi,
                                                        Advocates and Mr. Rajiv Tanwar (LA
                                                        PSB)
                                                        Mr. Anuj Aggarwal, ASC GNCTD
                                                        with Mr. Sanyam Suri, Ms. Ayushi
                                                        Bansal and Ms. Aishwarya Sharma,
                                                        Advovcates.

                              201
                              +     W.P.(C) 9002/2017
                                    S.D.M MODEL SCHOOL                               ..... Petitioner
                                                     Through:   Mr. K.P. Sunder Rao, Mr. Nimish
                                                                Chib, Ms. Tarini Khurana and
                                                                Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION             ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                             Page 74 of 89
Signing Date:14.05.2022
17:42:28
                                                                  (Civil) GNCTD with Mr. Arun
                                                                 Panwar and Mr. Siddharth KDwivedi,
                                                                 Advocates and Mr. Rajiv Tanwar (LA
                                                                 PSB)
                                                                 Mr. Anuj Aggarwal, ASC GNCTD
                                                                 with Mr. Sanyam Suri, Ms. Ayushi
                                                                 Bansal and Ms. Aishwarya Sharma,
                                                                 Advovcates.

                              202
                              +     W.P.(C) 9024/2017
                                    ADAERSH BHARTI PUBLIC SCHOOL                   ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.

                              203
                              +     W.P.(C) 9038/2017
                                    NUTAN VIDYA MANDIR SCHOOL                     ..... Petitioner
                                                     Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                              Advocates.
                                                     versus

                                    GOVERNMENT OF NCT OF DELHI, DIRECTORATE OF
                                    EDUCATION                            ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 75 of 89
Signing Date:14.05.2022
17:42:28
                                                                 (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                              204
                              +     W.P.(C) 9041/2017
                                    HIMALAYA PUBLIC SR. SEC. SCHOOL              ..... Petitioner
                                                     Through: Mr. Ambuj Agarwal, Advocate.

                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.

                              205
                              +     W.P.(C) 9052/2017

                                    BHAGIRATHI BAL SHIKSHA SADAN                ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.
                                                 versus

                                    DIRECTORATDE OF EDUCATION                ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,
                                                         Advocates and Mr. Rajiv Tanwar (LA
                                                         PSB)




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 76 of 89
Signing Date:14.05.2022
17:42:28
                               206
                              +     W.P.(C) 9076/2017
                                    INDER PUBLIC SCHOOL                                ..... Petitioner
                                                     Through:    Mr. K.P. Sunder Rao, Mr. Nimish
                                                                 Chib, Ms. Tarini Khurana and
                                                                 Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTOTRATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              207
                              +     W.P.(C) 9122/2017

                                    ABHIVAV BHARTI BHAWAN SCHOOL              ..... Petitioner
                                                Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                         Chib, Ms. Tarini Khurana and
                                                         Mr. Sanjeev Kumar, Advocates.
                                                versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Ripin Sood with Mr. Tushar
                                                          Sannu, Adv. for GNCTD.
                              208
                              +     W.P.(C) 9136/2017
                                    KONARK PUBLIC SCHOOL                          ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                              Page 77 of 89
Signing Date:14.05.2022
17:42:28
                                     DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD
                              209
                              +     W.P.(C) 9161/2017, CM APPL. 37476/2017
                                    MODERN GYAN DEEP PUBLIC SCHOOL                 ..... Petitioner
                                                     Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                               Advocates.
                                                     versus

                                    GOVERNMENT OF NCT OF DELHI, DIRECTORATE OF
                                    EDUCATION                              ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth KDwivedi,
                                                        Advocates and Mr. Rajiv Tanwar (LA
                                                        PSB)
                                                        Mr.Rishikesh Kumar, ASC, GNCTD
                                                        with Ms.Sheenu Priya Advs.

                              210
                              +     W.P.(C) 9168/2017

                                    SHIV MANDIR SARASWATI BAL VIDYALAY ..... Petitioner
                                                 Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                          Chib, Ms. Tarini Khurana and
                                                          Mr. Sanjeev Kumar, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION             ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                          Page 78 of 89
Signing Date:14.05.2022
17:42:28
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.
                              211
                              +     W.P.(C) 9208/2017, CM APPL. 37655/2017

                                    ABHINAV MODEL SCHOOL                       ..... Petitioner
                                                Through: Dr. Kedar Nath Tripathy with
                                                         Mr. Raghunath Pathak, Advocate.

                                                    versus

                                    DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI
                                                                              ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              212
                              +     W.P.(C) 9218/2017, CM APPL. 37669/2017, CM APPL. 40733/2017

                                    AMAR JEEVAN PUBLIC SCHOOL                       ..... Petitioner
                                                 Through: None.

                                                    versus

                                    STATE OF NCT OF DELHI AND ORS             ..... Respondents
                                                  Through: Mr. Santosh Kumar Tripathi, SC
                                                           (Civil) GNCTD with Mr. Arun
                                                           Panwar and Mr. Siddharth KDwivedi,
                                                           Advocates and Mr. Rajiv Tanwar (LA
                                                           PSB)
                                                           Mr.Rishikesh Kumar, ASC, GNCTD
                                                           with Ms.Sheenu Priya Advs.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                        Page 79 of 89
Signing Date:14.05.2022
17:42:28
                               213
                              +     W.P.(C) 9277/2017

                                    DIAMOND PUBLIC SCHOOL                    ..... Petitioner
                                                Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                         Chib, Ms. Tarini Khurana and
                                                         Mr. Sanjeev Kumar, Advocates.
                                                versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              214
                              +     W.P.(C) 9323/2017

                                    MOUNT CARMEL SCHOOL DWARKA AND ANR ..... Petitioners
                                               Through: Mr. Vedanta Varma, Mr. Vibhor
                                                        Kush and Mr. Shubhankar Coudhary,
                                                        Advocates
                                               versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              215
                              +     W.P.(C) 9350/2017
                                    SUNHILL PUBLIC SCHOOL                         ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 80 of 89
Signing Date:14.05.2022
17:42:28
                                     DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              216
                              +     W.P.(C) 9357/2017

                                    ARWACHIN SHIKSHA                                 ..... Petitioner
                                                Through:      Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              217
                              +     W.P.(C) 9363/2017

                                    S.M. PUBLIC SCHOOL                              ..... Petitioner
                                                   Through:   Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB).
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 81 of 89
Signing Date:14.05.2022
17:42:28
                                                                  Bansal and Ms. Aishwarya Sharma,
                                                                 Advovcates.

                              218
                              +     W.P.(C) 9366/2017
                                    CHAUDHARY CHHOTURAM MEMORIAL PUBLIC SCHOOL
                                                                                     ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.
                              219
                              +     W.P.(C) 9368/2017
                                    TAGORE PUBLIC SCHOOL                            ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION, GOVT. OF NCT OF DELHI
                                                                               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                            Page 82 of 89
Signing Date:14.05.2022
17:42:28
                               220
                              +     W.P.(C) 9369/2017
                                    INDRAPRASTHA CONVENT SR. SEC. SCHOOL ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB).
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.


                              221
                              +     W.P.(C) 9941/2017, CM APPL. 40513/2017
                                    GYAN DEEP VIDYA MANDIR PUBLIC SCHOOL ..... Petitioner
                                                     Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                               Advocates.
                                                     versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION.                             ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth KDwivedi,
                                                        Advocates and Mr. Rajiv Tanwar (LA
                                                        PSB)
                                                        Mr. Anuj Aggarwal, ASC GNCTD
                                                        with Mr. Sanyam Suri, Ms. Ayushi
                                                        Bansal and Ms. Aishwarya Sharma,
                                                        Advovcates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 83 of 89
Signing Date:14.05.2022
17:42:28
                               222
                              +     W.P.(C) 10367/2017

                                    WEST POINT MODEL SCHOOL                  ..... Petitioner
                                                 Through: Mr. Pramod Gupta, Ms. Manveen
                                                          Sachdeva, Ms. Manisha Goel and
                                                          Ms. Mahima Sekhawat, Advocates
                                                 versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD
                              223
                              +     W.P.(C) 10609/2017

                                    PRAKASH MODEL SCHOOL                      ..... Petitioner
                                                Through: Mr. K . P. Sunder Rao, Mr. Sanjeev
                                                         Kumar, Mr. Nimish Chib, Advocates.
                                                versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.

                              224
                              +     W.P.(C) 11126/2017
                                    B. V. M. MODEL SR. SECONDARY SCHOOL          ..... Petitioner



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                         Page 84 of 89
Signing Date:14.05.2022
17:42:28
                                                      Through:    None.

                                                     versus

                                    GOVT. OF NCT OF DELHI DIRECTORATE OF EDUCATION
                                                                                ..... Respondent
                                                  Through: Mr. Santosh Kumar Tripathi, SC
                                                            (Civil) GNCTD with Mr. Arun
                                                            Panwar and Mr. Siddharth KDwivedi,
                                                            Advocates and Mr. Rajiv Tanwar (LA
                                                            PSB)
                              225

                              +     W.P.(C) 11239/2017
                                    PT.YAD RAM SEC.PUBLIC SCHOOL                 ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal and Ms. Aishwarya Sharma,
                                                          Advovcates.
                              226
                              +     W.P.(C) 11290/2017
                                    BHAGIRATHI BAL SHIKAHA SADAN SEC. SCHOOL
                                                                                     ..... Petitioner
                                                     Through: Mr. K.P. Sunder Rao, Mr. Nimish
                                                              Chib, Ms. Tarini Khurana and
                                                              Mr. Sanjeev Kumar, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 85 of 89
Signing Date:14.05.2022
17:42:28
                                                     versus

                                    DIRECTORATE OF EDUCATION                  ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.

                              227
                              +     W.P.(C) 5899/2016

                                    SPRINGDALES SCHOOL                          ..... Petitioner
                                                 Through:      Mr. Pramod Gupta, Ms. Manveen
                                                               Sachdeva,    Ms. Manisha          Goel
                                                               andMs. MahimaSekhawat, Advocates
                                                               Ms.Diya Kapur, Advocate.
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                    Through:   Mr. Santosh Kumar Tripathi, SC
                                                               (Civil) GNCTD with Mr. Arun
                                                               Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.

                              228
                              +     W.P.(C) 6946/2016
                                    SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS
                                                                         ..... Petitioner
                                                     Through: None.

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                              Page 86 of 89
Signing Date:14.05.2022
17:42:28
                                     GOVT. OF NCT DELHI & ANR.                    ..... Respondents
                                                    Through:    Mr. Santosh Kumar Tripathi, SC
                                                                (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.
                              229
                              +     W.P.(C) 9624/2016
                                    GURU NANAK PUBLIC SCHOOL                     ..... Petitioner
                                                     Through: None.

                                                    versus

                                    GOVT. OF NCT OF DELHI & ORS.                 ..... Respondents
                                                    Through:    Mr. Santosh Kumar Tripathi, SC
                                                                (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                              230
                              +     W.P.(C) 1176/2015 & CM APPL. 44457/2017
                                    THE BANYAN TREE SCHOOL                      ..... Petitioner
                                                     Through: Ms.Srishty Kaul, Mr. Vierat
                                                              K.Anand, Mr.Kumar Shashank,
                                                              Mr.Harish Nadda, Mr.Vikalp Singh,
                                                              Mr. Akram Mohammed and
                                                              Mr.Anant Singh, Advocates

                                                    versus

                                    GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,
                                                         Advocates and Mr. Rajiv Tanwar (LA


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                           Page 87 of 89
Signing Date:14.05.2022
17:42:28
                                                                PSB)
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal and Ms. Aishwarya Sharma,
                                                               Advovcates.

                              231
                              +     W.P.(C) 3547/2015

                                    KIIT WORLD SCHOOL                            ..... Petitioner
                                                 Through:      Mr. B. C. Pandey, Adv.

                                                    versus

                                    DIRECTOR OF EDUCATION                   ..... Respondent
                                                    Through:   Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.
                                                               Mr. Santosh Kumar Tripathi, SC
                                                               (Civil) GNCTD with Mr. Arun
                                                               Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr. Satyakam, ASC, GNCTD with
                                                               Ms. Krishnashree Devee, Advocate.

                              247
                              +     W.P.(C) 6162/2017
                                    VASUNDHARA PUBLIC SCHOOL                         ..... Petitioner
                                                Through:

                                                    versus

                                    DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
                                    DELHI                                           ..... Respondent
                                                    Through:   Mr. Santosh Kumar Tripathi, SC
                                                               (Civil) GNCTD with Mr. Arun



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
                                                                                               Page 88 of 89
Signing Date:14.05.2022
17:42:28
                                                                      Panwar and Mr. Siddharth KDwivedi,
                                                                     Advocates and Mr. Rajiv Tanwar (LA
                                                                     PSB)
                                                                     Mr. Satyakam, ASC, GNCTD with
                                                                     Ms. Krishnashree Devee, Advocate.

                                     CORAM:
                                     HON'BLE MR. JUSTICE MANMOHAN
                                     HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

                                                        ORDER

% 12.05.2022 In pursuance to the last order, Ms.Diya Kapur, Advocate has filed written submission on behalf of the petitioner. However, Mr.Kamal Gupta, Advocate (appearing on behalf of a number of schools) and Mr.Nalin Kohli, Advocate (appearing on behalf of Action Committee Unaided Recognised Private Schools) state that they would like to file separate written submissions. Let the needful be done within four weeks.

List on 17th August, 2022 at 2:30 pm. MANMOHAN, J DINESH KUMAR SHARMA, J MAY 12, 2022 Pallavi/st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 89 of 89 Signing Date:14.05.2022 17:42:28