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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(c) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(c)"Carrier" means any mode of conveyance or facility by which mineral is transported from one place to another and it includes truck, tractor, dumper, rail, vessel or any other means;