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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3)(e) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(e)to grant administrative approval to any building proposed to be constructed by any University, the cost of which is estimated to be three lakhs rupees or more;