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[Cites 0, Cited by 1] [Section 31(4)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(4)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

(a)
(i)indicate broadly the manner in which Planning Authority or the Development Authority proposes that land in such area should be used;
(ii)indicate areas or buildings requiring preservation and conservation for historical, architectural, environmental and ecological and religious purposes;