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State of Punjab - Section

Section 949 in Punjab Jail Manual, 1996

949. Disinfection of wards and latrine.

- After the room, hut or tent, in which a case of cholera has occurred has been vacated, the floor and walls in the vicinity of the spot, occupied by the person attacked shall be disinfected with strong disinfectant; similar disinfection of the latrine used by the patient and any spot on which he may have vomitted or passed excreta shall be carried out. Earthen vessel used by the patient shall be burned and destroyed. Iron utensils shall be fired.