Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(i) in Gold (Control) Act, 1968 (i)[ any ornament, unless he knows or has reason to believe that such ornament, being required to be included in a declaration, has not been so included,] [Substituted by Act 26 of 1969.]
