Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Maharashtra - Subsection Section 105(8) in Maharashtra Public Universities Act, 2016 (8)The Selection Committee and mode of appointment of other officers of the university shall be prescribed by the State Government in the Official Gazette.
