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Union of India - Section

Section 28 in The Biological Diversity Act, 2002

28. Annual report of National Biodiversity Authority

The National Biodiversity Authority shall prepare, in such form and at such time each financial year as may be prescribed, its annual report, giving a full account of its activities during the previous financial year and furnish, to the Central Government, before such date as may be prescribed, its audited copy of accounts together with auditors 'report thereon.