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Delhi High Court - Orders

Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 3 December, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~1(2021)
                         *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +    O.M.P. (COMM) 109/2021
                              SUGESAN TRANSPORT PVT LTD                    ..... Petitioner
                                              Through    Mr. J.S. Khurana, Adv.
                                                      Versus
                              CONTINENTAL ENGINEERING CORPORATION..... Respondent
                                              Through    Mr. Anil Kher, Sr. Adv. with Mr.
                                                         Aishwarya Kumar, Mr. Kunal Kher,
                                                         Advs.
                              CORAM:
                              HON'BLE MR. JUSTICE VIBHU BAKHRU
                                        ORDER

% 03.12.2021

1. The Hon'ble Judge is on leave today.

2. List on 11.02.2022.

BY ORDER (COURT MASTER) DECEMBER 3, 2021 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL