Delhi High Court - Orders
Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 3 December, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~1(2021)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 109/2021
SUGESAN TRANSPORT PVT LTD ..... Petitioner
Through Mr. J.S. Khurana, Adv.
Versus
CONTINENTAL ENGINEERING CORPORATION..... Respondent
Through Mr. Anil Kher, Sr. Adv. with Mr.
Aishwarya Kumar, Mr. Kunal Kher,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 03.12.2021
1. The Hon'ble Judge is on leave today.
2. List on 11.02.2022.
BY ORDER (COURT MASTER) DECEMBER 3, 2021 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL