Section 2(1)(a) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

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State of Himachal Pradesh - Subsection

Section 2(1)(a) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(a)"Act" means the Mines and Minerals (Development and Regulation) Act, 1957;