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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(31) in Orissa Minor Minerals Concession Rules, 2004

(31)Every holder of a mining lease for decorative stone shall employ a Mining Engineer accordance with provisions of Rule 38 of the Granite Conservation and Development Rules, 1999 and he shall perform the duties as provided under the said rules.