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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Manipur - Subsection

Section 101(1)(b) in The Manipur Panchayati Raj Act, 1994

(b)if he is so disqualified by or under any law for the time being in force for the purposes of elections to the State Legislatures;