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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(8) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicine (Election) Rules, 1961

(8)On receipt of every larger cover containing the voting paper, the Returning Officer shall immediately endorse the date and time of receipt and shall keep all such covers collected in a sealed box. The larger covers containing voting papers received after the time fixed under clause (d) of sub-rule (2) of rule 4 shall be kept in a separate packet and shall not be opened.