Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 457] [Entire Act] Bombay Presidency - Subsection Section 457(1) in The Bombay Provincial Municipal Corporations Act, 1949 (1)Ward election. - (a) The amount of the rateable value of business premises for the purposes of the business premises qualification under section 8.[***]
