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[Cites 0, Cited by 2] [Section 16(3)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(3)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)having any share or interest in any lease, sale or purchase of any immovable property or in any agreement for the same; or