Section 20(2) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(2)A person, who is a member of an authority of the University as a representative of another body, whether of the University or not, shall retain his seat on the University authority so long as he continues to be a member of the body by which he was nominated, appointed or elected and thereafter till his successor is duly appointed.
