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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(y) in The Dock Workers (Safety, Health And Welfare) Act, 1986

(y)providing for the investigation of occupational accidents, dangerous occurrences and diseases, specifying such diseases and the forms of notices, the persons and authorities, to whom, they are to be furnished, the particulars to be contained in them and the time within which they are to be submitted; and