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[Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act]

State of Tripura - Subsection

Section 167(1)(c) in Tripura Panchayats Act, 1993

(c)loans, if any granted by the central or State Government or raised by the Zilla Parishad on security of its assests with the permission of the State Government ;