Section 3(1)(c) in The Maharashtra State Public Services (Reservation for Scheduled Castes, Scheduled Tribes, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Special Backward Category and other Backward Classes) Act, 2001

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(c)the temporary appointments of less than forty-five days duration; and

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