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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Bihar Police Sub-ordinate Services Commission Rules, 2017

(1)The Business mentioned in Schedule-1 of these Rules shall be executed by the Chairman and the Members of the Commission. Likewise, the business mentioned in Schedule-2 shall be executed by the Chairman of the Commission.