Karnataka High Court
Dr Gundappa Chillerge vs The Union Of India Reptd By Its Under ... on 26 March, 2008
Author: H N Nagamohan Das
Bench: H N Nagamohan Das
IN THE HIGH COURT OF K&RNATAK-A AT BAN GALORE mmn 11-118 mm mm mm ore MARCH, DR. CImamRGE ' AGE: 56 YEARS. RIO Ni')'~8fi-9-_10?' L HEAR I¥E'.':-IRE} STADI'J1'-r'I ~ BHMR-5B54D1.V' 1.
.. UHIQH'QE%'1£{1:h1§"' % rzapxu-:%sE:n°z*E13%aY%z1*s UNDER mcmramr 1'0 'i"r':'.E.. f_3EFaR1%u'Er%'r c':.'.-' H'EfiLTH nfin FAMILYWELFARE NIRMAH EHAVAN . ..... .. V ":U4fi¥§niI\éI8BIONER or mum ~ jg. THE nxsmmcr LEPROEY OFFICER _ wawmw 3ER'v'I~.'.'iE X %%mu.L1m1=.%,+e.;r:;a CIRCLE, BAHGIALDRIE-9. A LEHITY QQESEQHER _ x :,A1«'fDCI-IEIRMAH M.D.'I'. [MIJLTI DRUG % . mr.':m-'1'-"x", GULEARGFL. .'!§.!'!D S-.EG?-.E'F.fi.R? M.!C}.T. I.'.'.'I¥"'7"""' 5*'-f"T'..........-.TE""'i"' Q'!-Q!-I' O G a DULEARGA.
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this writ petition Sdl-"
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