Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Karnataka High Court

Dr Gundappa Chillerge vs The Union Of India Reptd By Its Under ... on 26 March, 2008

Author: H N Nagamohan Das

Bench: H N Nagamohan Das

IN THE HIGH COURT OF K&RNATAK-A AT BAN GALORE

mmn 11-118 mm mm mm ore MARCH, 

 

DR.  CImamRGE   '
AGE: 56 YEARS. RIO Ni')'~8fi-9-_10?' L

HEAR I¥E'.':-IRE} STADI'J1'-r'I ~  

BHMR-5B54D1.V'

1.

.. UHIQH'QE%'1£{1:h1§"' % rzapxu-:%sE:n°z*E13%aY%z1*s UNDER mcmramr 1'0 'i"r':'.E.. f_3EFaR1%u'Er%'r c':.'.-' H'EfiLTH nfin FAMILYWELFARE NIRMAH EHAVAN . ..... .. V ":U4fi¥§niI\éI8BIONER or mum ~ jg. THE nxsmmcr LEPROEY OFFICER _ wawmw 3ER'v'I~.'.'iE X %%mu.L1m1=.%,+e.;r:;a CIRCLE, BAHGIALDRIE-9. A LEHITY QQESEQHER _ x :,A1«'fDCI-IEIRMAH M.D.'I'. [MIJLTI DRUG % . mr.':m-'1'-"x", GULEARGFL. .'!§.!'!D S-.EG?-.E'F.fi.R? M.!C}.T. I.'.'.'I¥"'7"""' 5*'-f"T'..........-.TE""'i"' Q'!-Q!-I' O G a DULEARGA.

d\v~J'--

5. IITF'FI3K.7-EL CTCEF MELT. CELL LLEPRDSYJ IHULBARGA DIVISION GUL...m'" 95%.

(BY SR1 :'¢3.Z.A.KHIJRE SI-II, AGAJ

----0:-an 'TEE '%Fv"Ri'T %TITIGH F'£LE';B '5..v"_"':'¥E}E"iR ':':%?-'[59,. 225 mm 22? OF THE CONSWIUTIOH x:)F. manna TC} DIRECT TI-IE Raamnwnms L'-LAIM OF THE m'rn'1oNER ms PA':1_.m_HTV~0F ARR1i:ARs OF SAIARY. T.n.{D.A. 'WERE fiTI'fiC%B TC} 'F'n'E PGST OF"?-;«.%P--Rl'u{'JLI€'zI$T FOR THE PERIDD on' 15.1.62 1;s.a;s2c::ak;a1m Em. mls ORDERS 11113 mar, cQURT,MAD,§. TrmFoLLmwmG:-

an-efim peiiiion as fat pIcu'"
this writ petition Sdl-"

Rssmnnnimiggjy