Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Telangana - Subsection Section 14(ii) in Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 (ii)in section 99, in sub-section (1), in clause (a), the words "and after previous publication", shall be omitted.
