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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(5) in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

(5)Irrigation Drainage and Land Development. - Importance of irrigation; Water requirements of hydraulic terminology; detailed study of different sources of irrigation.Dry farming, its scope and relation to rainfall; dry farm crops and tillage methods.Importance of drainage; kinds of drainage; reclamation of acid alkali and kans infested lands or lands or otherwise lying waste; soil conservations pasture management.