Himachal Pradesh High Court
Sudama Devi vs . Municipal Corporation, Shimla on 17 May, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sudama Devi vs. Municipal Corporation, Shimla .
CWPOA No.7827 of 2019 17.05.2023 Present Mr. Sanjay Verma, Proxy Counsel, for the petitioner.
Mr. Rishab Chandel, Proxy Counsel, for the respondent.
List on 13.06.2023, as prayed for by learned Proxy Counsel representing the parties.
May 17,2023
(shankar)
to (Sandeep Sharma)
Judge
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