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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 57 in The Rights of Persons with Disabilities Act, 2016

57. Designation of certifying authorities.

(1)The appropriate Government shall designate persons, having requisite qualifications and experience, as certifying authorities, who shall be competent to issue the certificate of disability.
(2)The appropriate Government shall also notify the jurisdiction within which and the terms and conditions subject to which, the certifying authority shall perform its certification functions.