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Bombay High Court

Pr. Commissioner Of Income Tax-2 vs Tata Industries Ltd on 28 July, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                      Priya Soparkar                              1                       21 itxa 661-18-os

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION


                                               INCOME TAX APPEAL NO.661 OF 2018


PRIYA                 Pr. Commissioner of Income Tax-2                    ... Appellant
RAJESH                            V/s.
SOPARKAR              TATA Industries Limited                             ... Respondent
Digitally signed by
PRIYA RAJESH                                                ---
SOPARKAR
Date: 2022.07.29      Mr.Suresh Kumar for the Appellant.
10:14:34 +0530
                      Ms.Aarti Vissanji alongwith Mr.Srihari Iyer for the Respondent.
                                                        ---

                                                CORAM : DHIRAJ SINGH THAKUR AND
                                                        ABHAY AHUJA, JJ.

DATE : JULY 28, 2022.

P.C.:-

1. At the request of learned counsel for the appellant, stand over to 8 th September, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) ....