Bombay High Court
Pr. Commissioner Of Income Tax-2 vs Tata Industries Ltd on 28 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Priya Soparkar 1 21 itxa 661-18-os
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.661 OF 2018
PRIYA Pr. Commissioner of Income Tax-2 ... Appellant
RAJESH V/s.
SOPARKAR TATA Industries Limited ... Respondent
Digitally signed by
PRIYA RAJESH ---
SOPARKAR
Date: 2022.07.29 Mr.Suresh Kumar for the Appellant.
10:14:34 +0530
Ms.Aarti Vissanji alongwith Mr.Srihari Iyer for the Respondent.
---
CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : JULY 28, 2022.
P.C.:-
1. At the request of learned counsel for the appellant, stand over to 8 th September, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) ....