Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Bihar - Subsection Section 36(16) in Bye-Laws for the State Board of Digamber Jain Religious Trusts (16)to prepare, if necessary, during the currency of a financial year revised budget estimate for the trust fund and take such action as it considers necessary;
