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[Cites 0, Cited by 0] [Section 159(4)] [Section 159] [Entire Act]

State of Uttar Pradesh - Subsection

Section 159(4)(d) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(d)the payment of expenses incurred in relation with the conduct and prosecution of suits, application and other proceedings by or against the Gram Sabha or the Bhumi Prabandhak Samiti under the U.P. Zamindari Abolition and Land Reforms Act, 1950;