Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(2) in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016 (2)The enquiry officer shall issue to Lloyd's India or the service company or the syndicate a notice at the principal place of business.
