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Bombay High Court

Sanjay Chhabu Pawar And Ors vs Dr. Anup Kumar Yadav , Secretary And Ors on 10 August, 2022

Author: Madhav J. Jamdar

Bench: S.V. Gangapurwala, Madhav J. Jamdar

                                                                       1-cp-432,435.2022.doc


Dusane

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                            CONTEMPT PETITION NO.432 OF 2022


         Sanjay Chhabu Pawar & Ors.                 ...        Petitioners
              Versus
         Dr. Anup Kumar Yadav, Secretary            ...        Respondents
         & Ors.

                                        WITH
                            CONTEMPT PETITION NO.435 OF 2022


         Tarachand Arjun Kor & Ors.                 ...        Petitioners
              Versus
         Dr. Anup Kumar Yadav, Secretary            ...        Respondents
         & Ors.


         Mr. N.L. Chaudhari for Petitioners in both CPs.
         Mrs. P.N. Diwan, AGP for State


                                   CORAM : S.V. GANGAPURWALA &
                                           MADHAV J. JAMDAR, JJ.

DATED : 10TH AUGUST 2022 P.C. :

1. Learned Advocate for the Petitioners submits that he has served notice upon the Respondents and submitted a report to the office. Learned 1/2 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 10:27:13 ::: 1-cp-432,435.2022.doc AGP may take instructions from the Respondents in that regard. Learned Counsel for the Petitioners submits that time schedule may be fixed for verification by the authorities.
2. At the request of learned AGP, stand over to 6th September 2022.

(MADHAV J. JAMDAR, J.) (S.V. GANGAPURWALA, J.) 2/2 ::: Uploaded on - 12/08/2022 ::: Downloaded on - 13/08/2022 10:27:13 :::