Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(14) in Himachal Pradesh Waqf Rules, 2016

(14)Service record and personal file in the form prescribed for State Government employees shall be maintained for the Chief Executive Officer by the Chairperson.