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State of Madhya Pradesh - Section

Section 62 in The M.P. Vishesh Sashastra Bal Niyam, 1973

62. General Conditions of Service.

- The provisions of Regulations 62-A, 63 and 64 of the M.P. Police Regulations and all the provisions of the Madhya Pradesh Civil Services (Conduct) Rules, 1965 shall, so far as they are applicable apply to the officers of the Special Armed Force.