Gujarat High Court
Sadbhav Engineering Ltd vs Deputy Commissioner Of Income-Tax ... on 6 July, 2010
SCA/5848/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 5848 of 2010
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SADBHAV ENGINEERING LTD - Petitioner(s)
Versus
DEPUTY COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-8 & 1 -
Respondent(s)
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Appearance :
MR RK PATEL for Petitioner(s) : 1,
NOTICE SERVED BY DS for Respondent(s) : 1 - 2.
MRS MAUNA M BHATT for Respondent(s) : 1 - 2.
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CORAM : HONOURABLE MR.JUSTICE D.A.MEHTA
and
HONOURABLE MS.JUSTICE H.N.DEVANI
Date : 06/07/2010
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE D.A.MEHTA) Learned Advocate appearing for respondent authority prays for time to tender Affidavit-in-Reply. The same shall be filed on or before 13.07.2010. Rejoinder, if any, to be filed on or before 17.07.2010. Matter to come up on 19.07.2010.
Sd/- Sd/-
(D.A. Mehta, J.) (H.N.Devani, J.)
M.M.BHATT