Jammu & Kashmir High Court - Srinagar Bench
Shri Ajay Vibhanshu vs Union Of India And Ors on 17 October, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 125
Before Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 2299/2022
CM No. 5754/2022
Shri Ajay Vibhanshu .....Petitioner(s)
Through: Mr. Bhat Fayaz, Adv.
V/s
Union of India and Ors. ..... Respondent(s)
Through: Mr. T. M. Shamsi, ASGI.
CORAM:
Hon'ble Mr. Justice Sanjay Dhar, Judge.
ORDER
17.10.2022 Notice.
Mr. T. M. Shamsi, learned ASGI enters appearance and accepts notice on behalf of respondents. Reply be filed within four weeks.
List on 22.11.2022.
(Sanjay Dhar) Judge SRINAGAR 17.10.2022 "Aasif