Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 64 in The North- Western Provinces And Oudh Act, 1890 64. [ Amendment of section 4, Act 19 of 1873 .] Rep. by the United Provinces Land- revenue Act, 1901 (U. P. Act 3 of 1901 ).
